High Courts06 May 1879
Paddo Kumaree Debee and Another Vs Juggut Kishore Acharjee and Another
Calcutta High Court · (1880) ILR (Cal) 615
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,122 of 3,201
High Courts06 May 1879
Nundo Kishore Lall Vs Musst. Ramsookhee Kooer
Calcutta High Court · (1880) ILR (Cal) 215
Limitation Act, 1963 — Section 20
High Courts05 May 1879
Ram Hari Chuckerbutty Vs Kallida Pershad Dutt
Calcutta High Court · (1880) ILR (Cal) 317
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 May 1879
Juggernath Sahoo and Others Vs Judoo Roy Singh and Others
Calcutta High Court · (1880) ILR (Cal) 329
High Courts26 Apr 1879
Bhokteram Vs Heera Kolita
Calcutta High Court · (1880) ILR (Cal) 184
Criminal Procedure Code, 1898 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Apr 1879
Tekait Chooramun Singh Vs Dunraj Roy
Calcutta High Court · (1880) ILR (Cal) 56
High Courts24 Apr 1879
Mohesh Chunder Sen Vs Juggut Chunder Sen
Calcutta High Court · (1880) ILR (Cal) 212
High Courts24 Apr 1879
Abdool Aziz Biswas Vs Radha Kanto Kobiraj and Another
Calcutta High Court · (1880) ILR (Cal) 226
High Courts23 Apr 1879
Golap Chand Nowluckha Vs Krishto Chunder Dass Biswas
Calcutta High Court · (1880) ILR (Cal) 314
High Courts22 Apr 1879
The Empress Vs Rohimuddin Nazir Mahomed and Somiruddin
Calcutta High Court · (1880) ILR (Cal) 31
Penal Code, 1860 (IPC) — Section 300, 302
High Courts21 Apr 1879
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts21 Apr 1879
Jhotee Sahoo Vs Omesh Chunder Sircar
Calcutta High Court · (1880) ILR (Cal) 1
Charter Act, 1861 — Section 15Limitation Act, 1963 — Section 5(b)
High Courts17 Apr 1879
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Limitation Act, 1963 — Section 6Rent Law of Bengal, L.P. Act, 1869 — Section 103
High Courts17 Apr 1879
Brojonath Mozumdar Vs Ram Chunder Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 929
High Courts17 Apr 1879
In Re: Maharaja of Burdwan
Calcutta High Court · (1880) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 532
High Courts17 Apr 1879
Gopi Mohun Mullick Vs Taramoni Chowdhrani
Calcutta High Court · (1880) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts16 Apr 1879
Doorga Doss and Another Vs Grish Chunder Mundul and Another
Calcutta High Court · (1880) ILR (Cal) 494