High Courts28 Jul 1879
In Re: "the Ava" and "the Brenhilda" Government of Bengal
Calcutta High Court · (1880) ILR (Cal) 453
Merchant Shipping Act, 1862 — Section 23
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,120 of 3,201
High Courts28 Jul 1879
Janger Mahomed Vs Mahomed Arjad and Others
Calcutta High Court · (1880) ILR (Cal) 509
High Courts24 Jul 1879
Bonomalee Roy and Another Vs Kristo Lall Ghose
Calcutta High Court · (1880) ILR (Cal) 611
High Courts18 Jul 1879
Jogendronundini Dossee Vs Hurry Doss Ghose
Calcutta High Court · (1880) ILR (Cal) 500
High Courts14 Jul 1879
The Collector of Monghyr, on behalf of Ruder Prokash Misser Vs Hurdai Narain Shahai and Another
Calcutta High Court · (1880) ILR (Cal) 425
High Courts14 Jul 1879
Nund Lall Bose and Another Vs Meer Aboo Mahomed and Others
Calcutta High Court · (1880) ILR (Cal) 597
Limitation Act, 1963 — Article 118
High Courts11 Jul 1879
Anundo Lall Dass Vs Boycaunt Ram Roy
Calcutta High Court · (1880) ILR (Cal) 283
High Courts07 Jul 1879
De Angelis and Co. Vs Mayappa Setty
Calcutta High Court · (1880) ILR (Cal) 578
High Courts27 Jun 1879
Aukhil Chunder Sen Roy Vs Mohiny Mohun Dass and Others
Calcutta High Court · (1880) ILR (Cal) 489
High Courts24 Jun 1879
Ashrof Ali and Another Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 281
Penal Code, 1860 (IPC) — Section 211, 44
High Courts24 Jun 1879
Ishri Dutt Koer and Others Vs Hunsbutti Kerain and Others
Calcutta High Court · (1880) ILR (Cal) 512
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts18 Jun 1879
Hirdey Narain Sahu Vs Sheo Shunkur Sahoy
Calcutta High Court · (1881) ILR (Cal) 25
High Courts14 Jun 1879
Gerender Coomar Dutt Vs S.M. Juggadmba Dabee
Calcutta High Court · (1880) ILR (Cal) 126
High Courts14 Jun 1879
Prankissen Laha Vs Sreemutty Noyanmoney Dassee
Calcutta High Court · (1880) ILR (Cal) 222
High Courts13 Jun 1879
Taruck Nath Mullick, Manager of the Cooch Behar Chuklajut Estate, on behalf of the Court of Wards Vs Jeamat Nosya
Calcutta High Court · (1880) ILR (Cal) 353
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 159
High Courts12 Jun 1879
Proby Vs Proby
Calcutta High Court · (1880) ILR (Cal) 357
Succession Act, 1925 — Section 4
High Courts12 Jun 1879
Dhunput Sing Vs Sham Soonder Mitter and Others
Calcutta High Court · (1880) ILR (Cal) 291
High Courts11 Jun 1879
Radha Churn Dass Vs Kripa Sindhu Dass and Others
Calcutta High Court · (1880) ILR (Cal) 474
High Courts09 Jun 1879
Bukronath Singh Vs The Government of India and Nilmoni Singh
Calcutta High Court · (1880) ILR (Cal) 389