High Courts01 Aug 1881
Rosa Vs Sreemutty Biddadhurry Dassee and Another
Calcutta High Court · (1881) 08 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,102 of 3,201
High Courts29 Jul 1881
In Re: Petition of Khamir The Empress
Calcutta High Court · (1881) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 296Penal Code, 1860 (IPC) — Section 498
High Courts28 Jul 1881
Bonomali Mozumdar Vs Woomesh Chunder Bundopadhya
Calcutta High Court · (1881) ILR (Cal) 730
High Courts27 Jul 1881
Kristo Ram Roy Vs Janokee Nath Roy and Others
Calcutta High Court · (1881) ILR (Cal) 748
High Courts26 Jul 1881
In Re: T. H. Marshall an Insolvent
Calcutta High Court · (1881) ILR (Cal) 421
Provincial Insolvency Act, 1920 — Section 23
High Courts25 Jul 1881
Brojendro Coomar Roy Vs Krishna Coomar Ghose and Others
Calcutta High Court · (1881) ILR (Cal) 684
High Courts21 Jul 1881
Dinonath Ghose Vs Auluck Moni Dabee and Others
Calcutta High Court · (1881) ILR (Cal) 753
Registration Act, 1877 — Section 50
High Courts20 Jul 1881
Chunder Coomar Mookerji and Others Vs Koylash Chunder Sett and Others
Calcutta High Court · (1881) ILR (Cal) 665
High Courts20 Jul 1881
Ram Churn Lall Mahata and Another Vs Birajan Kooer
Calcutta High Court · (1881) ILR (Cal) 719
High Courts19 Jul 1881
Ram Sahye Bhukkut Vs Lalla Laljee Sahye and Others
Calcutta High Court · (1882) ILR (Cal) 149
High Courts19 Jul 1881
Chunder Mun Misser and Others Vs Sumrun Thakoor
Calcutta High Court · (1882) ILR (Cal) 17
High Courts19 Jul 1881
Gunga Prosad and Another Vs Ajudhia Pershad Singh and Others
Calcutta High Court · (1882) ILR (Cal) 131
High Courts14 Jul 1881
Kissen Singh and Others Vs Dhurrum Singh
Calcutta High Court · (1881) ILR (Cal) 767
Religious Endowments Act, 1863 — Section 14
High Courts07 Jul 1881
Thakoor Mahatab Deo and Others Vs Leelunund Singh and Others
Calcutta High Court · (1881) ILR (Cal) 613
High Courts07 Jul 1881
Sreenath Gooho and Others Vs Yusoof Khan
Calcutta High Court · (1881) ILR (Cal) 556
High Courts04 Jul 1881
Degamber Mozumdar and Another Vs Kallynath Roy
Calcutta High Court · (1881) ILR (Cal) 654
Limitation Act, 1963 — Section 5
High Courts04 Jul 1881
Krishna Churn Baisack and Others Vs Protab Chunder Surma, alias Rajendro Lall and Others
Calcutta High Court · (1881) ILR (Cal) 560
Civil Procedure Code, 1908 (CPC) — Section 137