High Courts30 Aug 1881
Rajnarain Bose and Others Vs The Universal Life Assurance Co.
Calcutta High Court · (1881) ILR (Cal) 594
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,101 of 3,201
High Courts29 Aug 1881
Kristomohiny Dossee Vs Bama Churn Nag Chowdry and Others
Calcutta High Court · (1881) ILR (Cal) 733
High Courts25 Aug 1881
Brohmomoyee and Another Vs Kashi Chunder Sen
Calcutta High Court · (1882) ILR (Cal) 266
High Courts25 Aug 1881
Peary Chowdhrain Vs Protap Chunder Doss
Calcutta High Court · (1882) ILR (Cal) 174
High Courts25 Aug 1881
Gocoolmoni Dossee Vs Koylashbashiny Dossee
Calcutta High Court · (1882) ILR (Cal) 230
High Courts22 Aug 1881
Alangamonjori Dabee Vs Sonamoni Dabee
Calcutta High Court · (1882) ILR (Cal) 157
Hindu Wills Act, 1870 — Section 2Succession Act, 1865 — Section 100, 101, 98, 99
High Courts19 Aug 1881
Joynath Roy Vs Lall Bahadour Singh and Others
Calcutta High Court · (1882) ILR (Cal) 126
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts19 Aug 1881
Futteh Ali Vs Gunganath Roy and Others
Calcutta High Court · (1882) ILR (Cal) 114
Civil Procedure Code, 1882 — Section 232, 586Contract Act, 1872 — Section 69, 70
High Courts19 Aug 1881
Lokenath Mullick and Others Vs Odoychurn Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 644
High Courts19 Aug 1881
Lawless Vs The Calcutta Landing and Shipping Co., Ld. The Calcutta Landing and Shipping Co., Ld. Vs Lawless
Calcutta High Court · (1881) ILR (Cal) 627
Limitation Act, 1963 — Section 17
High Courts16 Aug 1881
Debender Nath Chatterjee and Others Vs Ram Loll Mookerjee
Calcutta High Court · (1882) ILR (Cal) 8
High Courts16 Aug 1881
Koylash Chunder Bhuttacharjee Vs Rajkristo Moitro and Others
Calcutta High Court · (1882) ILR (Cal) 25
Penal Code, 1860 (IPC) — Section 214
High Courts15 Aug 1881
Jugul Kishore Bhuttachaji Vs Mohima Chunder Dhur
Calcutta High Court · (1881) ILR (Cal) 736
Specific Relief Act, 1877 — Section 39
High Courts12 Aug 1881
Jan Ali and Another Vs Ram Nath Mundul and Others
Calcutta High Court · (1882) ILR (Cal) 32
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Aug 1881
Anund Moye Dabi Vs Grish Chunder Myti and Another
Calcutta High Court · (1881) ILR (Cal) 772
Limitation Act, 1963 — Section 10
High Courts05 Aug 1881
Soodist Lall Vs Bungsee Singh and Others
Calcutta High Court · (1881) ILR (Cal) 739
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts04 Aug 1881
Mohendro Coomar Dutt and Others Vs Heera Mohun Coondoo and Others Ishaneswary Dasee Vs Gopal Das Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 723
High Courts02 Aug 1881
Hem Chunder Chowdhry Vs Brojo Soondury Debee
Calcutta High Court · (1882) ILR (Cal) 89
High Courts01 Aug 1881
Deg Narain Singh and Another Vs Ramphul Singh and Others
Calcutta High Court · (1882) ILR (Cal) 517
Majority Act, 1875 — Section 3
High Courts01 Aug 1881
In Re: Poona Churn Pal
Calcutta High Court · (1881) ILR (Cal) 447
Charter Act, 1861 — Section 15Presidency Magistrates (Court- Fees) Act, 1877 — Section 168