High Courts09 Dec 1881
Jadoomony Dabee and Others Vs Hafez Mahomed Ali Khan
Calcutta High Court · (1882) ILR (Cal) 295
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,100 of 3,201
High Courts08 Dec 1881
Sumbhudin Pattuck Vs Lutful Huq
Calcutta High Court · (1882) ILR (Cal) 248
Limitation Act, 1963 — Section 15
High Courts08 Dec 1881
Ratan Krishen Poddar Vs Raghoo Nath Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 287
High Courts08 Dec 1881
Gisborne and Co. Vs Subal Bowri
Calcutta High Court · (1882) ILR (Cal) 284
Contract Act, 1872 — Section 74
High Courts07 Dec 1881
In Re: Giridhari Mondul and Another, Giridhari Mondul
Calcutta High Court · (1882) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 211
High Courts12 Nov 1881
Padmakumari Debi Chowdhrani and Another Vs The Court of Wards (Representing Jagatkishor Acharjia Chowdhry) and Another
Calcutta High Court · (1881) 11 CAL CK 0003
High Courts11 Nov 1881
Gunga Ram and Another Vs Sujan Singh
Calcutta High Court · (1881) 11 CAL CK 0004
High Courts02 Nov 1881
Issuridutt Singh and Others Vs Ibrahim and Others
Calcutta High Court · (1882) ILR (Cal) 654
High Courts02 Nov 1881
Baney Madhub Shaw and Another, The Empress Vs Baney Madhub Shaw and Another
Calcutta High Court · (1882) ILR (Cal) 207
High Courts01 Oct 1881
In Re: Dhunno Kazi and Another and The Empress
Calcutta High Court · (1882) ILR (Cal) 121
High Courts22 Sept 1881
The Empress Vs Kali Churn Chunari and Others
Calcutta High Court · (1882) ILR (Cal) 154
Criminal Procedure Code, 1898 (CrPC) — Section 119
High Courts17 Sept 1881
In Re: Board of Revenue under Section 46 of the General Stamp Act. Hill and Others
Calcutta High Court · (1882) ILR (Cal) 254
Stamp Act, 1899 — Section 7
High Courts16 Sept 1881
Bank of Bengal Vs Dinonath Roy
Calcutta High Court · (1882) ILR (Cal) 166
Presidency Magistrates (Court- Fees) Act, 1877 — Section 170Specific Relief Act, 1877 — Section 45
High Courts13 Sept 1881
Ramchunder Nag and Others Vs Kalikristo Paul
Calcutta High Court · (1882) ILR (Cal) 147
High Courts08 Sept 1881
Mahomed Reza and Others Vs Hubibul Hossein and Others
Calcutta High Court · (1882) ILR (Cal) 192
Court Fees Act, 1870 — Section 7(5), 7(5)a
High Courts06 Sept 1881
Radoinath Shaha, The Empress Vs Radoinath Shaha
Calcutta High Court · (1882) ILR (Cal) 195
Constitution of India, 1950 — Article 227
High Courts05 Sept 1881
Koylash Chunder Bose Vs Anarallah Shaikh and Another
Calcutta High Court · (1882) ILR (Cal) 118
Specific Relief Act, 1877 — Section 31
High Courts03 Sept 1881
In Re: Mahomed Busheerul Hossein and Bibee Munghur and Another
Calcutta High Court · (1882) ILR (Cal) 263