High Courts01 Jul 1881
Modun Mohun Pal Vs Nobin Chunder Dutt and Others
Calcutta High Court · (1881) ILR (Cal) 697
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,103 of 3,201
High Courts27 Jun 1881
Narian Khootia Vs Lokenath Khootia and Another
Calcutta High Court · (1881) ILR (Cal) 461
High Courts24 Jun 1881
Provabutty Dabee Vs Mobendro Lall Bose
Calcutta High Court · (1881) ILR (Cal) 453
High Courts23 Jun 1881
Ramanath Dass and Another Vs Boloram Phookun and Others
Calcutta High Court · (1881) ILR (Cal) 677
High Courts23 Jun 1881
Nobin Krishna Chakravati Vs Ram Kumar Chakravati Bunnijan Bibi Vs Mahammad Hossain
Calcutta High Court · (1881) ILR (Cal) 605
High Courts20 Jun 1881
Wahari Lall Singh Vs Greeman Singh and Others
Calcutta High Court · (1882) ILR (Cal) 12
Specific Relief Act, 1877 — Section 42
High Courts17 Jun 1881
Syed Sufdar Reza Vs Amzad Ali and Anr
Calcutta High Court · (1881) ILR (Cal) 703
High Courts17 Jun 1881
Chuni Singh and Others Vs Hera Mahto and Others
Calcutta High Court · (1881) ILR (Cal) 633
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts11 Jun 1881
Makund Lall and Another Vs Chaturi Sing and Others
Calcutta High Court · (1881) ILR (Cal) 710
High Courts11 Jun 1881
Chuni Singh and Another Vs Wazeer Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 727
High Courts11 Jun 1881
Gunesh Dutt, alias Nanhoo Singh and Another Vs Khoshelal Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 690
High Courts09 Jun 1881
Jonmenjoy Mulliek Vs Dossmoney Dossee
Calcutta High Court · (1881) ILR (Cal) 714
High Courts06 Jun 1881
Robarts Vs Harrison
Calcutta High Court · (1881) ILR (Cal) 333
Limitation Act, 1877 — Section 176
High Courts03 Jun 1881
Nobin Krishna Bose and Another Vs Mon Mohun Bose and Others
Calcutta High Court · (1881) ILR (Cal) 573
High Courts03 Jun 1881
In Re: Riasat Ali, alias Babu Miya, alias Bodiuzzuma The Empress
Calcutta High Court · (1881) ILR (Cal) 352
Penal Code, 1860 (IPC) — Section 463, 464
High Courts31 May 1881
Parbath Chund Deb Vs Ain-ud-Deen and Others
Calcutta High Court · (1881) ILR (Cal) 577