High Courts31 May 1881
Sheikh Akbar Vs Sheikh Khan and Another
Calcutta High Court · (1881) ILR (Cal) 256
Limitation Act, 1963 — Article 64
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,104 of 3,201
High Courts31 May 1881
Wood Vs The Corporation of the town of Calcutta
Calcutta High Court · (1881) ILR (Cal) 322
High Courts31 May 1881
Mohabeer Pershad Singh Vs Mohabeer Singh
Calcutta High Court · (1881) ILR (Cal) 591
Specific Relief Act, 1877 — Section 9
High Courts30 May 1881
Lokessur Koer Vs Purgun Roy and Others
Calcutta High Court · (1881) ILR (Cal) 418
High Courts30 May 1881
Ram Chunder Shaha and Others Vs Manick Chunder Banikya and Another
Calcutta High Court · (1881) ILR (Cal) 428
Contract Act, 1872 — Section 265
High Courts27 May 1881
Damodur Biddyadhur Mohapatro and Another Vs Syamanund Dey
Calcutta High Court · (1881) ILR (Cal) 385
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts26 May 1881
Nilmadhub Shaha and Others Vs Srinibash Kurmokar
Calcutta High Court · (1881) ILR (Cal) 442
High Courts25 May 1881
Kalytara Chowdhrain Vs Ramcoomar Gopta
Calcutta High Court · (1881) ILR (Cal) 466
High Courts20 May 1881
Brojendro Lall Roy and Others Vs Nobodeep Chunder Chowdhry
Calcutta High Court · (1881) ILR (Cal) 406
Land Acquisition Act, 1894 — Section 39
High Courts12 May 1881
Obhoy Churn Coondoo and Another Vs Golam Ali, alias Nocoury Meah
Calcutta High Court · (1881) ILR (Cal) 410
High Courts11 May 1881
Sourobinee Dabee Vs Uma Sundari Dabee
Calcutta High Court · (1881) ILR (Cal) 288
High Courts10 May 1881
Shama Soondary Vs Hurro Soondary and Others
Calcutta High Court · (1881) 05 CAL CK 0022
Court Fees Act, 1870 — Section 12
High Courts10 May 1881
Doorga Narain Sen Vs Ram Lall Chhutar
Calcutta High Court · (1881) ILR (Cal) 330
High Courts06 May 1881
Woopendro Nath Sircar and Another Vs Brojendranath Mundul
Calcutta High Court · (1881) ILR (Cal) 346
High Courts06 May 1881
Reasut Hossein and Another Vs Chorwar Singh and Others
Calcutta High Court · (1881) ILR (Cal) 470
High Courts04 May 1881
Rajendro Kishore Singh Vs Bulaky Mahton and Others
Calcutta High Court · (1881) ILR (Cal) 367
Limitation Act, 1963 — Section 14