High Courts12 Apr 1881
Shah Ahmed Sujad and Another Vs Taree Rai and Others
Calcutta High Court · (1881) ILR (Cal) 343
Civil Procedure Code, 1908 (CPC) — Section 53Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,106 of 3,201
High Courts07 Apr 1881
Gyan Chuader Sen and Another Vs Durga Churn Sen
Calcutta High Court · (1881) ILR (Cal) 318
High Courts07 Apr 1881
Roghoonath Mundul and Another Vs Juggut Bundhoo Bose
Calcutta High Court · (1881) ILR (Cal) 214
High Courts06 Apr 1881
Gyan Chunder Roy and Others Vs Protap Chunder Dass
Calcutta High Court · (1881) ILR (Cal) 208
Criminal Procedure Code, 1898 (CrPC) — Section 144, 147, 468, 470, 471Penal Code, 1860 (IPC) — Section 211
High Courts05 Apr 1881
Kritartha Moyi Dossee Vs Obhoy Churn Nundi and Others
Calcutta High Court · (1881) ILR (Cal) 284
Limitation Act, 1963 — Section 14, 22
High Courts05 Apr 1881
Ramkishen Singh and Others Vs Dulichand
Calcutta High Court · (1881) ILR (Cal) 648
High Courts02 Apr 1881
Gureebullah Sirkar Vs Mohun Lall Shaha and Others
Calcutta High Court · (1881) ILR (Cal) 127
Rent Law of Bengal, L.P. Act, 1869 — Section 58
High Courts02 Apr 1881
In Re: Juggodishari Dabi
Calcutta High Court · (1881) ILR (Cal) 84
Succession Act, 1865 — Section 256
High Courts02 Apr 1881
The Empress Vs Chandra Nath Sirkar and Others
Calcutta High Court · (1881) ILR (Cal) 65
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 148
High Courts31 Mar 1881
Jhumuk Noniah Vs Shadashib Roy
Calcutta High Court · (1881) ILR (Cal) 26
Penal Code, 1860 (IPC) — Section 147
High Courts30 Mar 1881
Nusir Mistri Vs Najibulla Mulla
Calcutta High Court · (1881) ILR (Cal) 196
Registration Act, 1877 — Section 21
High Courts29 Mar 1881
Faiz Ali and Others Vs Koromdi
Calcutta High Court · (1881) ILR (Cal) 28
Criminal Procedure Code, 1898 (CrPC) — Section 217, 218
High Courts28 Mar 1881
Kadumbinee Dassee Vs Jadoo Shat and Others
Calcutta High Court · (1881) ILR (Cal) 150
High Courts28 Mar 1881
Fakuruddeen Mahomed Assan Vs The Official Trustee of Bengal
Calcutta High Court · (1881) ILR (Cal) 82
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts25 Mar 1881
Jotendro Mohun Lahuri Vs Nilcomul Lahuri
Calcutta High Court · (1881) ILR (Cal) 178
High Courts25 Mar 1881
In Re: Rochia Mohata The Empress
Calcutta High Court · (1881) ILR (Cal) 42
Evidence Act, 1872 — Section 33
High Courts24 Mar 1881
Juggut Chunder Roy and Others Vs Roop Chand Shaw and Others
Calcutta High Court · (1881) ILR (Cal) 811
High Courts23 Mar 1881
Kali Krishto Thakur Vs Golam Ali Chowdhry
Calcutta High Court · (1881) ILR (Cal) 46
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts23 Mar 1881
Inder Pershad Singh Vs Campbell
Calcutta High Court · (1881) ILR (Cal) 474
Contract Act, 1872 — Section 56