High Courts21 Mar 1881
Miller, Official Assignee and Assignee of the Estate of Gobind Chand Dugur, and Another, Insolvents Vs Mon Mohun Roy
Calcutta High Court · (1881) ILR (Cal) 213
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,107 of 3,201
High Courts18 Mar 1881
Mohunt Megh Lall Pooree Vs Shib Pershad Madi and Others
Calcutta High Court · (1881) ILR (Cal) 34
High Courts18 Mar 1881
Azizoonnessa Khatoon Vs Gora Chand Dass and Others
Calcutta High Court · (1881) ILR (Cal) 163
High Courts17 Mar 1881
Doorga Churn Dhur and Another Vs Kally Coomar Sen
Calcutta High Court · (1881) ILR (Cal) 145
High Courts17 Mar 1881
Prosad Doss Mullick and Others Vs Russick Lall Mullick and Another Prosad Doss Mullick and Others Vs Kedar Nath Mullick and Others
Calcutta High Court · (1881) ILR (Cal) 157
Contract Act, 1872 — Section 265
High Courts16 Mar 1881
Mahamud Chowdhry and Others Vs Tarini Pershad Misra and Another
Calcutta High Court · (1881) ILR (Cal) 378
High Courts15 Mar 1881
The owners of the ship "Brenhilda" Vs The British India Steam Navigation Company
Calcutta High Court · (1881) ILR (Cal) 547
High Courts14 Mar 1881
Nilmoney Singh Vs Heera Lall Dass
Calcutta High Court · (1881) ILR (Cal) 23
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Mar 1881
Rashbehary Mookhopadhya and Another Vs Maharani Surnomoyee
Calcutta High Court · (1881) ILR (Cal) 403
High Courts12 Mar 1881
Lulit Singh and Another Vs Wazir Mahton and Another
Calcutta High Court · (1881) ILR (Cal) 166
High Courts11 Mar 1881
Rajkishore Shaha Vs Bhadoo Noshoo and Others
Calcutta High Court · (1881) ILR (Cal) 78
High Courts11 Mar 1881
Grishchunder Bundopadhya and Others Vs Dwarkanath Pal and Others
Calcutta High Court · (1881) ILR (Cal) 827
High Courts10 Mar 1881
In Re: Asgur Hossein and Others The Empress
Calcutta High Court · (1881) ILR (Cal) 774
Evidence Act, 1872 — Section 33
High Courts10 Mar 1881
Sheriff Vs Gobind Mohun Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 169
High Courts09 Mar 1881
Rajun Mahta and Others Vs Achul Mahta and Others
Calcutta High Court · (1881) ILR (Cal) 812
Limitation Act, 1877 — Section 26
High Courts09 Mar 1881
The Empress Vs Nuddiar Chand Shaw, Accused
Calcutta High Court · (1881) ILR (Cal) 832
Bengal Excise Act, 1878 — Section 15, 60
High Courts07 Mar 1881
Uma Sundari Dasi Vs Ramjihaldar and Others
Calcutta High Court · (1881) ILR (Cal) 242
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Mar 1881
In Re: Behala Bibi
Calcutta High Court · (1881) ILR (Cal) 789
Penal Code, 1860 (IPC) — Section 201
High Courts04 Mar 1881
Gobind Chunder Moitra Vs Abdool Sayad and Others
Calcutta High Court · (1881) ILR (Cal) 835
Criminal Procedure Code, 1898 (CrPC) — Section 530, 535
High Courts04 Mar 1881
The Land Mortgage Bank of India, Limited Vs Surnomoye Dassya and Another
Calcutta High Court · (1881) ILR (Cal) 173