High Courts29 May 1883
Jugut Shobhun Chunder alias Doolal Chunder Dehingur Gossamy Vs Binaud Chunder alias Soda Shobhun Chunder Dehingur Gossamy and Another
Calcutta High Court · (1883) ILR (Cal) 925
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,084 of 3,201
High Courts28 May 1883
Chand Khan Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 878
Criminal Procedure Code, 1898 (CrPC) — Section 406
High Courts23 May 1883
Johur Mull Khoorba Vs Tarankisto Deb and Others
Calcutta High Court · (1884) ILR (Cal) 252
High Courts21 May 1883
Lal Bahadoor Singh and Others Vs E. Solano and Another
Calcutta High Court · (1884) ILR (Cal) 45
High Courts21 May 1883
Ashad Ally Beparee and Others Vs Modum Mohun Chowdhry and Another
Calcutta High Court · (1884) ILR (Cal) 68
High Courts14 May 1883
Aubhoy Churn Bagchi Vs Debendra Nath Shaw and Another
Calcutta High Court · (1883) ILR (Cal) 905
High Courts09 May 1883
Akroomoni Chowdhrain Vs Lakhimoni Chowdhrain
Calcutta High Court · (1883) ILR (Cal) 851
Registration Act, 1877 — Section 74, 77
High Courts08 May 1883
Mothuranath Chattopadhya and Others Vs Dagai Dabee
Calcutta High Court · (1883) ILR (Cal) 854
High Courts07 May 1883
Michael Vs Ameena Bibi and Others
Calcutta High Court · (1883) ILR (Cal) 733
Civil Procedure Code, 1908 (CPC) — Section 16, 77
High Courts07 May 1883
Shadulla Howladar and Another Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 875
Criminal Procedure Code, 1898 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 149, 304
High Courts07 May 1883
Rookminy Bullub Roy Vs Mulk Jamania Begum
Calcutta High Court · (1883) ILR (Cal) 915
High Courts04 May 1883
Sheo Saran Tato Vs The Empress
Calcutta High Court · (1883) ILR (Cal) 877
Penal Code, 1860 (IPC) — Section 75
High Courts03 May 1883
Abdool Hossein Vs Lall Chand Mohtan Dass
Calcutta High Court · (1884) ILR (Cal) 36
High Courts02 May 1883
Empress Vs Ishan Chundra De and Another
Calcutta High Court · (1883) ILR (Cal) 847
High Courts30 Apr 1883
Kedarnath Mitter Vs Surendro Deb Roy and Others
Calcutta High Court · (1883) ILR (Cal) 865
Registration Act, 1877 — Section 17
High Courts27 Apr 1883
Surnomoyee Vs Denonath Gir Sunnyasee and Others
Calcutta High Court · (1883) ILR (Cal) 908
High Courts26 Apr 1883
Dig Narain Singh and Another Vs Jumoona Persad Singh and Others
Calcutta High Court · (1884) ILR (Cal) 1
High Courts20 Apr 1883
Ram Dein Singh and Others Vs Het Narain Singh
Calcutta High Court · (1883) ILR (Cal) 871