High Courts19 Apr 1883
Mahomed Taki Khan alias Peer Bux Khan and Another Vs Najhan
Calcutta High Court · (1883) ILR (Cal) 872
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,085 of 3,201
High Courts17 Apr 1883
Nilmony Jourdar Vs Anund Chundra Mundul and Another
Calcutta High Court · (1883) ILR (Cal) 758
High Courts11 Apr 1883
Prem Nath Sanyal and Others Vs Gour Hari Sanyal
Calcutta High Court · (1883) ILR (Cal) 738
High Courts10 Apr 1883
Kali Krishna Tagore Vs Fuzle Ali Chowdhry and Others
Calcutta High Court · (1883) ILR (Cal) 843
High Courts10 Apr 1883
Hurrihur Mookerjee Vs Kashi Nath Dass and Another
Calcutta High Court · (1883) ILR (Cal) 898
Evidence Act, 1872 — Section 92
High Courts09 Apr 1883
Ram Kanie Mandal and Others Vs Gunesh Chunder Sen and Others
Calcutta High Court · 64 Ind. Cas. 550
High Courts09 Apr 1883
Sitanath Koer and Others Vs Land Mortgage Bank of India
Calcutta High Court · (1883) ILR (Cal) 888
High Courts05 Apr 1883
Divendro Nath Sanyal and Others Vs Tarruck Chunder Bhuttacharjee and Others
Calcutta High Court · (1883) ILR (Cal) 831
High Courts05 Apr 1883
Nittyanund Singh and Others Vs Koob Lall Chowdhry
Calcutta High Court · (1883) ILR (Cal) 839
High Courts30 Mar 1883
Ram Chunder Sao Vs Bunseedhur Naik
Calcutta High Court · (1883) ILR (Cal) 741
Evidence Act, 1872 — Section 83
High Courts28 Mar 1883
Atri Bai Vs Arnopoorna Bai
Calcutta High Court · (1883) ILR (Cal) 838
Land Acquisition Act, 1870 — Section 39
High Courts28 Mar 1883
Ishan Chunder Chattopadhya Vs Shama Churn Dutt and Others
Calcutta High Court · (1884) ILR (Cal) 41
High Courts19 Mar 1883
Mohiny Mohun Das Vs Krishno Kishore Dutt and Others
Calcutta High Court · (1883) ILR (Cal) 802
Evidence Act, 1872 — Section 114
High Courts18 Mar 1883
The Oriental Bank Corporation Vs The Baree Tea Company, Limited
Calcutta High Court · (1883) ILR (Cal) 880
High Courts18 Mar 1883
Radha Prosad Singh Vs Sundur Lall and Another
Calcutta High Court · (1883) ILR (Cal) 644
Limitation Act, 1871 — Section 1
High Courts16 Mar 1883
Tara Prasad Mytee and Another Vs Nund Kishore Giri and Others
Calcutta High Court · (1883) ILR (Cal) 842
High Courts15 Mar 1883
Judoonath Ghose Vs Schoene Kilburn and Co.
Calcutta High Court · (1883) 03 CAL CK 0023
High Courts14 Mar 1883
Mahomed Mabood Bux and Others Vs Toree Mahomed
Calcutta High Court · (1883) ILR (Cal) 730
Limitation Act, 1963 — Section 19
High Courts14 Mar 1883
Gopal Chundra Mittra and Others Vs Srinath Dutt
Calcutta High Court · (1883) ILR (Cal) 511
High Courts12 Mar 1883
Moheswar Das Vs Carter
Calcutta High Court · (1884) ILR (Cal) 210
Contract Act, 1872 — Section 151