High Courts10 Aug 1883
Hurbuns Sahay and Another Vs Thakoor Persad
Calcutta High Court · (1884) ILR (Cal) 108
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,083 of 3,201
High Courts03 Aug 1883
In Re: Act I of 1879; In Re: A Reference to the Board of Revenue
Calcutta High Court · (1884) ILR (Cal) 92
Stamp Act, 1899 — Section 24
High Courts02 Aug 1883
Anand Lal Bera and Others Vs The Empress on the prosecution of Azim, Peon
Calcutta High Court · (1884) ILR (Cal) 18
Penal Code, 1860 (IPC) — Section 183
High Courts31 Jul 1883
Prosunno Nath Chowdhri and Others Vs Ichamoyee Chowdhranee and Others
Calcutta High Court · (1883) ILR (Cal) 557
High Courts26 Jul 1883
Korban Ally Mirdha Vs Sharoda Proshad Aich and Others
Calcutta High Court · (1884) ILR (Cal) 82
High Courts23 Jul 1883
Khajah Assenoolla Joo Vs Khajah Abdool Aziz and Others
Calcutta High Court · (1883) ILR (Cal) 923
Civil Procedure Code, 1908 (CPC) — Section 136
High Courts19 Jul 1883
Bakhir Mohammed Vs Doorga Churn Shaha and Another
Calcutta High Court · (1884) ILR (Cal) 39
High Courts15 Jul 1883
Kali Prosad Banerji Vs Gisborne and Co.
Calcutta High Court · (1884) ILR (Cal) 61
Court Fees Act, 1870 — Section 19(17)
High Courts03 Jul 1883
Watson and Co. Vs Rakhal Churn Mundul
Calcutta High Court · (1884) ILR (Cal) 50
Limitation Act, 1877 — Section 28
High Courts29 Jun 1883
Situl Purshad Vs Luchmi Purshad and Others
Calcutta High Court · (1883) 06 CAL CK 0005
High Courts29 Jun 1883
Nimai Chand Keyal Vs Hurry Churn Dass and Others
Calcutta High Court · (1884) ILR (Cal) 138
High Courts23 Jun 1883
Nistarini Chowdrani and Others Vs Hurronath Chowdhry
Calcutta High Court · (1884) ILR (Cal) 74
High Courts19 Jun 1883
The Land Mortgage Bank of India, Limited Vs Shyam Chand Koondoo
Calcutta High Court · (1883) ILR (Cal) 695
High Courts17 Jun 1883
Mohendro Nauth Dawn Vs Ishun Chunder Dawn
Calcutta High Court · (1884) ILR (Cal) 56
High Courts11 Jun 1883
Ralli Vs Gau Kim Swee
Calcutta High Court · (1883) ILR (Cal) 939
Evidence Act, 1872 — Section 63(3), 65, 66
High Courts08 Jun 1883
Amirunessa Khatoon and Another Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1884) ILR (Cal) 63
High Courts08 Jun 1883
Kirty Chunder Mitter Vs Anath Nath Dey
Calcutta High Court · (1884) ILR (Cal) 97
High Courts05 Jun 1883
Shumbhoo Nath Poddar Vs Luckynath Dey and Others
Calcutta High Court · (1883) ILR (Cal) 920
High Courts31 May 1883
Guru Dass Biswas Vs Kunnock Chunder Mookerjee
Calcutta High Court · (1883) ILR (Cal) 919
Civil Procedure Code, 1908 (CPC) — Section 42, 43