High Courts18 Jan 1884
Nundun Lall Vs The Secretary of State for India in Council
Calcutta High Court · (1884) ILR (Cal) 435
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 3,081 of 3,201
High Courts17 Jan 1884
In Re: Anonymous
Calcutta High Court · (1884) ILR (Cal) 274
Stamp Act, 1899 — Article 44(6), 46
High Courts14 Jan 1884
In Re: Nobin Kristo Mookerjee
Calcutta High Court · (1884) ILR (Cal) 268
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts11 Jan 1884
Gopaul Chunder Chuckerbutty Vs Nilmoney Mitter and Others
Calcutta High Court · (1884) ILR (Cal) 374
High Courts11 Jan 1884
Luchmi Narain Mahata and Others Vs Birajun Koer
Calcutta High Court · (1884) ILR (Cal) 392
High Courts07 Jan 1884
In Re: Noorjehan Begum
Calcutta High Court · (1884) ILR (Cal) 429
Bengal Court of Wards Act, 1879 — Section 10
High Courts04 Jan 1884
Luchmon Sahai Chowdhry and Another Vs Kanchun Ojhain and Others
Calcutta High Court · (1884) ILR (Cal) 525
Land Registration Act, 1876 — Section 89
High Courts04 Jan 1884
Mahomed Afsaroodeen Vs Bir Chunder Manikya
Calcutta High Court · (1884) ILR (Cal) 299
High Courts04 Jan 1884
The Bengal Banking Corporation Vs S.A. Mackertich
Calcutta High Court · (1884) ILR (Cal) 315
Registration Act, 1877 — Section 17(b), 17(h)
High Courts28 Dec 1883
Dinabashy Shaha and Others Vs Khetter Mohun Chuckerbutty
Calcutta High Court · (1884) ILR (Cal) 265
Limitation Act, 1963 — Section 14Registration Act, 1877 — Section 77
High Courts18 Dec 1883
Bhoyrub Chunder Surma Roy Vs Chunder Nath Roy and Others
Calcutta High Court · (1884) ILR (Cal) 250
High Courts14 Dec 1883
Durga Sundari Devi Vs Govinda Chandra Addy and Others
Calcutta High Court · (1884) ILR (Cal) 368
High Courts12 Dec 1883
In Re: Kristo Lall Nag
Calcutta High Court · (1884) ILR (Cal) 256
Legal Practitioners Act, 1879 — Section 14
High Courts07 Dec 1883
Akhil Chandra Chowdhry Vs Nayu and Others
Calcutta High Court · (1884) ILR (Cal) 248
High Courts06 Dec 1883
Malkai Mukhadrai Uzwa Badshah Mehal Saheba Vs Mohamed Masik
Calcutta High Court · (1884) ILR (Cal) 380
High Courts04 Dec 1883
Gopeenath Mookerjee and Another Vs Kally Doss Mullick and Others
Calcutta High Court · (1884) ILR (Cal) 225
High Courts23 Nov 1883
Ram Nath Neogy and Others Vs Rajanikanth Biswas and Others
Calcutta High Court · (1884) ILR (Cal) 244
High Courts23 Nov 1883
Chundi Churn Bhuttacharjea and Another Vs Hem Chunder Banerjea
Calcutta High Court · (1884) ILR (Cal) 207
High Courts22 Nov 1883
Nobin Krishna Mookerjee Vs The Chairman of the Suburban Municipality
Calcutta High Court · (1884) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 555