CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Calcutta High Court

COURT ARCHIVE

Calcutta High Court judgments

64,009 judgments · page 3,082 of 3,201

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1882
  • 1881
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
  • 1873
  • 1872
  • 1871
  • 1870
  • 1869
  • 1868
  • 1867
  • 1866
  • 1865
  • 1864
  • 1863
High Courts02 Oct 1883

In Re: Obhoy Chnadra Mookerjee Obhoy Chnadra Mookerjee

Calcutta High Court · (1884) ILR (Cal) 78

Criminal Procedure Code, 1898 (CrPC) — Section 145
Read judgment
High Courts22 Sept 1883

Brae Vs The Queen-Empress

Calcutta High Court · (1884) ILR (Cal) 338

Penal Code, 1860 (IPC) — Section 156
Read judgment
High Courts15 Sept 1883

Dukhi Sahu and Another Vs Mahomed Bikhu

Calcutta High Court · (1884) ILR (Cal) 284

Limitation Act, 1963 — Article 64
Read judgment
High Courts13 Sept 1883

Moothora Kant Shaw and Others Vs The India General Steam Navigation Co.

Calcutta High Court · (1884) ILR (Cal) 166

Contract Act, 1872 — Section 151Railways Act, 1890 — Section 10
Read judgment
High Courts13 Sept 1883

A.B. Miller, Official Assignee of Bengal and of the estate of Kishen Chand Golecha Vs Shib Kristo Shaha Chowdhty and Others

Calcutta High Court · (1884) ILR (Cal) 150

Insolvent Debtors Act, 1848 — Section 7
Read judgment
High Courts10 Sept 1883

Beer Chunder Manikya Vs Ishan Chunder Burdhun and Others

Calcutta High Court · (1884) ILR (Cal) 136

Read judgment
High Courts06 Sept 1883

Preonath Misree and Another Vs Russick Das Bairagy and Another

Calcutta High Court · (1884) ILR (Cal) 102

Read judgment
High Courts06 Sept 1883

Jagat Sattani Bibee and Others Vs Mina Kumari Bibee

Calcutta High Court · (1884) ILR (Cal) 220

Read judgment
High Courts06 Sept 1883

Nilmoney Dass and Others Vs Durga Churn Shaha and Another

Calcutta High Court · (1884) ILR (Cal) 134

Read judgment
High Courts04 Sept 1883

Empress Vs Paramananda and Others

Calcutta High Court · (1884) ILR (Cal) 85

Criminal Procedure Code, 1898 (CrPC) — Section 209, 30, 304, 34
Read judgment
High Courts04 Sept 1883

Govinda Dass Vs Dulall Dass and Others

Calcutta High Court · (1884) ILR (Cal) 67

Criminal Procedure Code, 1898 (CrPC) — Section 253, 259
Read judgment
High Courts31 Aug 1883

Ram Coomar Ghose Vs Prosunno Coomar Sannyal and Another

Calcutta High Court · (1884) ILR (Cal) 106

Read judgment
High Courts30 Aug 1883

Arzan Vs Rakhal Chunder Roy Chowdhry and the Secretary of State for India in Council

Calcutta High Court · (1884) ILR (Cal) 214

Read judgment
High Courts22 Aug 1883

Hurry Churn Chuckerbutty and Another Vs The Empress

Calcutta High Court · (1884) ILR (Cal) 140

Read judgment
High Courts16 Aug 1883

Srinath Kur and Others Vs Prosunno Kumar Ghose

Calcutta High Court · (1883) ILR (Cal) 934

Limitation Act, 1871 — Article 140Limitation Act, 1877 — Article 141
Read judgment
High Courts15 Aug 1883

Deo Prosad Sing Vs Pertab Kairee

Calcutta High Court · (1884) ILR (Cal) 86

Limitation Act, 1963 — Section 14
Read judgment
High Courts15 Aug 1883

Raghoo Pandey and Another Vs Kassy Parey and Others

Calcutta High Court · (1884) ILR (Cal) 73

Read judgment
High Courts15 Aug 1883

Deo Narain Singh Vs Karoo Singh

Calcutta High Court · (1884) ILR (Cal) 80

Read judgment
High Courts14 Aug 1883

Kristo Kamini Dasi Vs The Maharajah of Burdwan and Others

Calcutta High Court · (1883) ILR (Cal) 931

Read judgment
High Courts12 Aug 1883

Peacock and Others Vs Byjnath and Others

Calcutta High Court · (1884) ILR (Cal) 58

Read judgment
Previous1…3,0803,0813,0823,0833,084…3,201Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions