High Courts20 Feb 1888
Sarbananda Basu Mozumdar and Another Vs Pran Sankar Roy Chowdhuri and Others
Calcutta High Court · (1888) ILR (Cal) 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,050 of 3,203
High Courts18 Feb 1888
Kali Charun Singh and Others Vs Balgobind Singh and Others
Calcutta High Court · (1888) ILR (Cal) 497
High Courts13 Feb 1888
Surendro Keshub Roy Vs Doorgasoondery Dossee and Another
Calcutta High Court · (1888) ILR (Cal) 253
High Courts09 Feb 1888
Mon Mohun Roy Vs Durga Churn Gooee and Another
Calcutta High Court · (1888) ILR (Cal) 502
Limitation Act, 1963 — Article 179(6)
High Courts08 Feb 1888
Ram Pitam Shah Vs Shoobul Chunder Mullick and Others
Calcutta High Court · (1888) ILR (Cal) 259
High Courts08 Feb 1888
Krishna Mohini Dossee Vs Kedarnath Chuckerbutty and Another
Calcutta High Court · (1888) ILR (Cal) 447
High Courts02 Feb 1888
Peary Mohun Chowdhry Vs Romesh Chunder Nondy
Calcutta High Court · (1888) ILR (Cal) 371
High Courts02 Feb 1888
Raj Kishore Mozumdar and Others Vs Chunder Kishore Dey Alias Mukhori Dey
Calcutta High Court · (1888) ILR (Cal) 450
Bengal Tenancy Act, 1885 — Section 184
High Courts01 Feb 1888
Sarfannessa and Others Vs Joykrishna Mukhopadhya and Another
Calcutta High Court · (1888) ILR (Cal) 345
High Courts01 Feb 1888
Syam Lal Sahu Vs Luchman Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 353
High Courts30 Jan 1888
Ramgolam Roy Vs Rajrup Singh and Another
Calcutta High Court · (1889) ILR (Cal) 1
High Courts27 Jan 1888
Bhikumber Singh Vs Becharam Sircar and Goti Kristo Das
Calcutta High Court · (1888) ILR (Cal) 264
High Courts24 Jan 1888
Roop Lall Das and Another and Mohinee Mohun Roy and Another Vs Bekani Meah
Calcutta High Court · (1888) ILR (Cal) 437
High Courts20 Jan 1888
In Re: Act XV of 1859 and C. and D.H.R. Moses
Calcutta High Court · (1888) ILR (Cal) 244
High Courts20 Jan 1888
Sankarmani Debya and Others Vs Mathura Dhupini
Calcutta High Court · (1888) ILR (Cal) 327
Bengal Tenancy Act, 1885 — Section 153
High Courts17 Jan 1888
Soobul Chunder Vs Russick Lall Mitter
Calcutta High Court · (1888) ILR (Cal) 202
High Courts16 Jan 1888
Lalraddi Mullick Vs Kala Chand Bera
Calcutta High Court · (1888) ILR (Cal) 363
High Courts13 Jan 1888
Rash Behari Bose Vs Purna Chunder Mozumdar and Others
Calcutta High Court · (1888) ILR (Cal) 350
High Courts12 Jan 1888
Kashi Mohun Borua Vs Bishnoo Pria
Calcutta High Court · (1888) ILR (Cal) 365
Scheduled Districts Act, 1874 — Section 5
High Courts11 Jan 1888
Manohur Koyal Vs Thakur Das Naskar
Calcutta High Court · (1888) ILR (Cal) 319
Contract Act, 1872 — Section 62, 63