High Courts09 Jul 1888
Hira Lal Das for Self and as Executor for his Minor Brother, Kanai Lal Das Vs Mothura Mohun Roy Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 714
Bengal Tenancy Act, 1885 — Section 53
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,048 of 3,203
High Courts05 Jul 1888
Chintamoni Mahapatro Vs Sarup Se and Another
Calcutta High Court · (1888) ILR (Cal) 703
Limitation Act, 1963 — Section 10
High Courts04 Jul 1888
Gunga Chunder Sen and Others Vs Gour Chunder Banikya
Calcutta High Court · (1888) ILR (Cal) 671
Penal Code, 1860 (IPC) — Section 503, 506
High Courts29 Jun 1888
Bisva Nath Shah Vs Naba Kumar Chowdhary
Calcutta High Court · (1888) ILR (Cal) 713
High Courts26 Jun 1888
Dinesh Chunder Roy Chowdhry and Another represented by their next friend Durga Kant Roy Chowdhry, Manager under the Court of Wards Vs Golam Mostapha and Others, Fahamidunnessa Begum and Others and Nishi Kant Gungopadhya and Another
Calcutta High Court · (1889) ILR (Cal) 89
Bengal Court of Wards Act, 1879 — Section 55
High Courts18 Jun 1888
Monmohini Dasi Vs Durga Churn Rai Chowdhry
Calcutta High Court · (1888) ILR (Cal) 771
High Courts15 Jun 1888
Satcouri Pyne Vs Luckey Narain Khettry
Calcutta High Court · (1888) ILR (Cal) 538
Registration Act, 1877 — Section 77
High Courts15 Jun 1888
Hurbuns Sabai and Another Vs Chunder Coomar
Calcutta High Court · (1889) ILR (Cal) 138
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts07 Jun 1888
Bama Churn Chattopadhya and Another Vs Huri Das Bundopadhya
Calcutta High Court · (1888) ILR (Cal) 780
High Courts07 Jun 1888
Queen-Empress Vs Nilmadhub Mitter
Calcutta High Court · (1888) ILR (Cal) 595
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 21, 26, 80
High Courts04 Jun 1888
Abhoyeswari Dabi Vs Sidheswari Dabi
Calcutta High Court · (1888) ILR (Cal) 818
High Courts30 May 1888
Meser Mullick Vs Hafizuddi Mullick and Others
Calcutta High Court · 9 Ind. Cas. 965
High Courts28 May 1888
Bholaram Dhubi Vs Upoma Kuchain and Another
Calcutta High Court · (1888) ILR (Cal) 708
High Courts18 May 1888
Dhiku and Another Vs Deno Nath Deb Alias Dinu and Another
Calcutta High Court · (1888) ILR (Cal) 712
High Courts16 May 1888
Jogendro Chunder Ghose and Another Vs Dwarka Nath Karmokar and Others
Calcutta High Court · (1888) ILR (Cal) 682
Evidence Act, 1872 — Section 16
High Courts08 May 1888
Mothura Mohun Ghose Mondul Vs Akhoy Kumar Mitter
Calcutta High Court · (1888) ILR (Cal) 558
High Courts25 Apr 1888
Krishno Kamini Chowdhbani Vs Gopi Mohun Ghose Hazba
Calcutta High Court · (1888) ILR (Cal) 653
Contract Act, 1872 — Section 69, 70Presidency Small Cause Courts Act, 1882 — Section 6
High Courts25 Apr 1888
Asmutunnissa Begum Vs Ashruff Ali and Others
Calcutta High Court · (1888) ILR (Cal) 488