High Courts31 Jan 1889
Jogdamba Koer Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 368
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,046 of 3,203
High Courts24 Jan 1889
Bhaba Nath Roy Chowdhry and Others Vs Durga Prosunno Ghose and Others
Calcutta High Court · (1889) ILR (Cal) 327
High Courts21 Jan 1889
Sheo Lall Singh and Others Vs Debi Singh and Others
Calcutta High Court · (1889) ILR (Cal) 203
High Courts16 Jan 1889
Kristo Ramani Dassee Vs Kedar Nath Chakravarti and Others
Calcutta High Court · (1889) ILR (Cal) 620
High Courts15 Jan 1889
Bir Chunder Manikya Vs Raj Mohun Goswami and Others and Nil Komul Chuckerbutty and Others
Calcutta High Court · (1889) ILR (Cal) 449
High Courts14 Jan 1889
Ganouri Lal Das and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 207
Penal Code, 1860 (IPC) — Section 147
High Courts14 Jan 1889
Ram Chunder Dutt Vs Dwarkanath Bysack and Others
Calcutta High Court · (1889) ILR (Cal) 330
High Courts14 Jan 1889
Hem Chunder Chowdhury Vs Gour Sundar Lahiri
Calcutta High Court · (1889) ILR (Cal) 356
High Courts10 Jan 1889
Bussunt Kumari Dasi and Others Vs Gunamoni Nath
Calcutta High Court · (1889) ILR (Cal) 415
High Courts08 Jan 1889
Sheo Pershad Singh and Others Vs Doorga Singh and Others
Calcutta High Court · (1889) ILR (Cal) 194
High Courts07 Jan 1889
Shuttrughon Das Coomar Vs Hokna Showtal and Others
Calcutta High Court · (1889) ILR (Cal) 159
High Courts20 Dec 1888
Gur Buksh Roy alias Gur Buksh Singh Vs Jeolal Roy and Others
Calcutta High Court · (1889) ILR (Cal) 127
Bengal Tenancy Act, 1885 — Section 22, 6
High Courts19 Dec 1888
Sheonath Doss Vs Janki Prosad Singh and Others
Calcutta High Court · (1889) ILR (Cal) 133
High Courts18 Dec 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 126
Penal Code, 1860 (IPC) — Section 210
High Courts12 Dec 1888Dismissed
Aubhoy Churn Maji Vs Shoshi Bhusan Bose and Others
Calcutta High Court · (1888) 12 CAL CK 0002
High Courts07 Dec 1888
Kalup Nath Singh Vs Lala Ramdein Lal and Others
Calcutta High Court · (1889) ILR (Cal) 117
Specific Relief Act, 1877 — Section 42
High Courts04 Dec 1888
Akshoy Kumar Nundi Vs Chunder Mohun Chathati and Others
Calcutta High Court · (1889) ILR (Cal) 250
High Courts03 Dec 1888
Abdul Majid Vs Jew Narain Mahto and Others
Calcutta High Court · (1889) ILR (Cal) 233
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts26 Nov 1888
Abayuswari Debi Vs Sidheswari Debi
Calcutta High Court · (1889) ILR (Cal) 80
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 144