High Courts16 Apr 1889
Madhuram Barsick Vs Khatu Bibi
Calcutta High Court · (1889) ILR (Cal) 622
Registration Act, 1877 — Section 17, 18Transfer of Property Act, 1882 — Section 54, 64(3)
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,044 of 3,203
High Courts16 Apr 1889
Haro Pria Dabia Vs Shama Charan Sen
Calcutta High Court · (1889) ILR (Cal) 592
High Courts11 Apr 1889
Bonwari Lal Roy Vs Khudiram Mookerjee
Calcutta High Court · (1889) ILR (Cal) 584
High Courts05 Apr 1889
Sujaat Ali and Another Vs Bunseedhur
Calcutta High Court · (1889) ILR (Cal) 540
Transfer of Property Act, 1882 — Section 90
High Courts02 Apr 1889
Binda Bibi Vs Jitu Lal Mahta
Calcutta High Court · (1889) ILR (Cal) 549
Hindu Wills Act, 1870 — Section 3Probate and Administration Act, 1881 — Section 131Succession Act, 1925 — Section 96
High Courts29 Mar 1889
Mahabeer Sing Vs Rambhajjan Sah and Others
Calcutta High Court · (1889) ILR (Cal) 545
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts28 Mar 1889
Abraham Vs Mahtabo and Another
Calcutta High Court · (1889) ILR (Cal) 488
Criminal Procedure Code, 1898 (CrPC) — Section 551
High Courts28 Mar 1889
Baijnath Sahai Vs Moheep Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 535
High Courts21 Mar 1889
Joggobundhu Mitter Vs Purnanund Gossami and Another
Calcutta High Court · (1889) ILR (Cal) 530
High Courts21 Mar 1889
Nilmony Poddar and Others Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 442
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 148, 149, 71
High Courts21 Mar 1889
Shama Charan Patitanda Vs Akshaya Kumar Dutt
Calcutta High Court · (1889) ILR (Cal) 587
Evidence Act, 1872 — Section 74
High Courts19 Mar 1889
Kristo Gobind Majumdar Vs Hem Chunder Chowdhry
Calcutta High Court · (1889) ILR (Cal) 511
High Courts18 Mar 1889
Hukum Chand Oswal Vs Taharunnessa Bibi and Others
Calcutta High Court · (1889) ILR (Cal) 505
Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 257A
High Courts18 Mar 1889
Gopal Chunder Sreemany Vs Herembo Chunder Holder and Others
Calcutta High Court · (1889) ILR (Cal) 524
High Courts18 Mar 1889
Sowdamini Dassi Vs Broughton and Others
Calcutta High Court · (1889) ILR (Cal) 575
High Courts15 Mar 1889
Ashanulla Sardar Vs Topa Bibi
Calcutta High Court · (1889) ILR (Cal) 509
Registration Act, 1877 — Section 17, 18
High Courts13 Mar 1889
In Re: T.A. Pearson, Officiating Receiver of the High Court and Receiver of the Estate of the late Mutty
Calcutta High Court · (1890) ILR (Cal) 383
Land Acquisition Act, 1894 — Section 22
High Courts13 Mar 1889
Abhayessari Debi Vs Shidhessari Debi
Calcutta High Court · (1889) ILR (Cal) 514
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts06 Mar 1889
Ramen Chetty Vs Mahomed Ghose and Another
Calcutta High Court · (1889) ILR (Cal) 433
Stamp Act, 1899 — Section 67
High Courts06 Mar 1889
Boistub Churn Nairn and Others Vs Wooma Churn Sen
Calcutta High Court · (1889) ILR (Cal) 436