High Courts18 Jul 1889
Schein Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 799
Bengal Excise Act, 1878 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 411
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,042 of 3,203
High Courts18 Jul 1889
Uma Churn Dutt and Others Vs Basharutulla
Calcutta High Court · (1889) ILR (Cal) 794
High Courts17 Jul 1889
Lal Mohun Chowdhuri Vs Nunu Mohamed Talukdar, Auction-purchaser and Others
Calcutta High Court · (1890) ILR (Cal) 153
High Courts16 Jul 1889
Purmeshur Chowdhry and Others Vs Brijo Lall Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 256
Specific Relief Act, 1877 — Section 9
High Courts16 Jul 1889
Chowdhry Jogessur Mullick and Others, sons and heirs of Chowdhry Janmejoy Mullick Vs Khetter Mohun Pal and Others
Calcutta High Court · (1890) ILR (Cal) 148
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts15 Jul 1889
Queen-Empress Vs Sarat Chandra Rakhit
Calcutta High Court · (1889) ILR (Cal) 767
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 196
High Courts13 Jul 1889
In Re: A.J. Primrose
Calcutta High Court · (1889) ILR (Cal) 777
Evidence Act, 1872 — Section 85
High Courts10 Jul 1889
A.M. Dunne, Receiver to the Bhukoilash Ghosal Family Estate Vs Nobo Krishna Mookerjee, and after his eternise, his son Binod Behari Mookerjee and Another
Calcutta High Court · (1890) ILR (Cal) 144
Land Acquisition Act, 1870 — Section 15
High Courts09 Jul 1889
Nur Mahomed Vs Bismulla Jan
Calcutta High Court · (1889) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 120
High Courts08 Jul 1889
Jotendronauth Mitter Vs Raj Kristo Mitter and Another
Calcutta High Court · (1889) ILR (Cal) 773
High Courts08 Jul 1889
Kali Krishna Thakur Vs Hurro Kumar Ghose and Others
Calcutta High Court · (1890) ILR (Cal) 251
High Courts27 Jun 1889
Faizunnessa Bibi and Khairunnessa Bibi and Others Vs Abrahim Khan and Others
Calcutta High Court · (1890) ILR (Cal) 169
High Courts26 Jun 1889
Aubhoy Churn Mohunt Vs Shamont Lochun Mohunt
Calcutta High Court · (1889) ILR (Cal) 788
High Courts25 Jun 1889
Jonardon Mundul Dakna and Another Vs Sambhu Nath Mundul and Others
Calcutta High Court · (1889) ILR (Cal) 807
High Courts24 Jun 1889
Khepu Nath Sikdar and Others Vs Grish Chunder Mukerji
Calcutta High Court · (1889) ILR (Cal) 731
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476
High Courts19 Jun 1889
Abhiram Dass Vs Gopal Dass
Calcutta High Court · (1890) ILR (Cal) 48
Probate and Administration Act, 1881 — Section 69, 86
High Courts18 Jun 1889
Umesh Chunder Dutta and Others Vs Soonder Narain Deo and Others
Calcutta High Court · (1889) ILR (Cal) 747
High Courts17 Jun 1889
Nilmony Singh Deo Vs Biressur Banerjee and Others
Calcutta High Court · (1889) ILR (Cal) 744
High Courts15 Jun 1889
Mackenzie Lyall and Co. Vs Chamroo Singh and Co.
Calcutta High Court · (1889) ILR (Cal) 703