High Courts30 Aug 1889
Jadu Rai and Others Vs Bhubotaran Nundy and Others
Calcutta High Court · (1890) ILR (Cal) 173
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,041 of 3,203
High Courts26 Aug 1889
Jagat Kishore Acharjea Chowdhry Vs Dinanath Chuckerbutty Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 281
Court Fees Act, 1870 — Clause 1, 20
High Courts23 Aug 1889
In Re: Rash Behari Roy and Another Rash Behari Roy and Another
Calcutta High Court · (1890) ILR (Cal) 209
Provincial Insolvency Act, 1920 — Section 50
High Courts21 Aug 1889
Krishna Kinkur Roy and Another, Administrator to the Estate of the late Hurro Chunder Roy Vs Panchuram Mundul and Another
Calcutta High Court · (1890) ILR (Cal) 273
Hindu Wills Act, 1870 — Section 2Limitation Act, 1963 — Article 140Succession Act, 1865 — Section 187
High Courts20 Aug 1889
Kamini Dassee Vs Chandra Pode Mondle and Others
Calcutta High Court · (1890) ILR (Cal) 374
High Courts15 Aug 1889
Bank of Bengal Vs Kartick Chunder Roy and Others
Calcutta High Court · (1889) ILR (Cal) 805
Negotiable Instruments Act, 1881 (NI) — Section 35
High Courts14 Aug 1889Dismissed
Umamoyee Dassee Vs Rajkristo Nundun
Calcutta High Court · (1889) 08 CAL CK 0006
High Courts13 Aug 1889
Bromomoyi Dassi, Executrix to the Estate of Kishen Kishore Ghose Vs Gyanada Kantho Roy Bahadur and Others
Calcutta High Court · (1890) ILR (Cal) 163
Bengal Tenancy Act, 1885 — Section 13, 195(e)
High Courts05 Aug 1889
Raghunandun Pershad and Another Vs Bhugoo Lall
Calcutta High Court · (1890) ILR (Cal) 268
Limitation Act, 1963 — Article 179(4)
High Courts02 Aug 1889
Mahomed Medhi Galistana and Others Vs Zoharra Begum and Another
Calcutta High Court · (1890) ILR (Cal) 285
High Courts02 Aug 1889
Gujraj Sahai Vs Secretary of State for India in Council and Another
Calcutta High Court · (1890) ILR (Cal) 414
High Courts01 Aug 1889
Moran and Others Vs Chairman of Motihari Municipality
Calcutta High Court · (1890) ILR (Cal) 330
High Courts23 Jul 1889Dismissed
Nam Narain Singh Vs Tekait Ganjhu and others
Calcutta High Court · (1889) 07 CAL CK 0015
High Courts23 Jul 1889
Ally Mirza Bahadur Vs Rai Jogendra Narain Roy and Another
Calcutta High Court · (1889) 07 CAL CK 0014
High Courts23 Jul 1889
Aslu Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 779
Criminal Procedure Code, 1898 (CrPC) — Section 106, 423, 489
High Courts22 Jul 1889
Dwarka Nath Mitter (as Shebait of the Idol Radharaman Jin and also for self and others) and Others Vs Tara Prosunna Roy and Others
Calcutta High Court · (1890) ILR (Cal) 160
High Courts22 Jul 1889
Hari Mohun Mullick alias Mothura Mohun Mullick Vs Matra Mondal and Another
Calcutta High Court · (1890) ILR (Cal) 155
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts22 Jul 1889
Girija Nath Roy Bahadur Vs Patani Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 263
Limitation Act, 1963 — Section 6, 7
High Courts19 Jul 1889
Chowdhry Paroosh Ram Das and Another Vs Kali Puddo Banerjee and Another
Calcutta High Court · (1890) ILR (Cal) 53
Limitation Act, 1877 — Section 179