High Courts31 Jan 1890
Lutf Ali Khan Vs Asgur Reza and Another
Calcutta High Court · (1890) ILR (Cal) 455
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,040 of 3,203
High Courts28 Jan 1890
The Queen-Empress Vs Bibhuti Bhusan Bit
Calcutta High Court · (1890) ILR (Cal) 485
Penal Code, 1860 (IPC) — Section 326
High Courts17 Jan 1890
Okhoy Coomar Bonnerjee Vs Koylosh Chundor Ghosai and Others
Calcutta High Court · (1890) ILR (Cal) 388
Presidency Small Cause Courts Act, 1882 — Section 18
High Courts15 Jan 1890
Gubboy Vs Avetoom
Calcutta High Court · (1890) ILR (Cal) 450
Contract Act, 1872 — Section 230
High Courts08 Jan 1890
Bhubun Mohun Biswas Vs Beni Madhub Chuckerbutty
Calcutta High Court · (1890) ILR (Cal) 393
Bengal Tenancy Act, 1885 — Section 116, 180
High Courts06 Jan 1890
Prem Sook and Another Vs Dhurum Chand and Another
Calcutta High Court · (1890) ILR (Cal) 321
High Courts20 Dec 1889
Durga Sunduri Dasi and Durga Sunduri Debi Vs Rakhal Das Addy, Executor to the Estate of the late Gobind Chunder Addy
Calcutta High Court · (1890) ILR (Cal) 459
High Courts20 Dec 1889
Khadijah Khanum Vs Abdool Kurreem Shemji
Calcutta High Court · (1890) ILR (Cal) 344
Evidence Act, 1872 — Section 155(3)
High Courts19 Dec 1889
Manik Chand Golecha Vs Jagat Settani Pran Kumari Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 518
High Courts05 Dec 1889
Tariniprosad Roy Vs Narayan Kumari Debi
Calcutta High Court · (1890) ILR (Cal) 302
Bengal Tenancy Act, 1885 — Section 65
High Courts02 Dec 1889
Kishore Chand Bhakat and Others Vs Gisborne and Co. Decree-purchasers and Others
Calcutta High Court · (1890) ILR (Cal) 341
High Courts26 Nov 1889
Ram Lochun Koer Vs Khub Lal and Another
Calcutta High Court · (1890) ILR (Cal) 261
Limitation Act, 1963 — Article 11
High Courts19 Nov 1889
Bunwari Lal Mookerjee Vs The Secretary of State for India
Calcutta High Court · (1890) ILR (Cal) 290
High Courts19 Nov 1889
Seogobind Sahoo and Others Vs Deoki Singh and Another
Calcutta High Court · (1890) ILR (Cal) 277
Bengal Tenancy Act, 1885 — Section 158
High Courts28 Sept 1889
In Re: Dhuronidhur Ghose
Calcutta High Court · (1890) ILR (Cal) 299
Penal Code, 1860 (IPC) — Section 361
High Courts04 Sept 1889
Palukdhari Pandey and Others Vs Lala Kirut Narain and Another
Calcutta High Court · (1890) ILR (Cal) 326
Bengal Tenancy Act, 1885 — Section 104(2)
High Courts02 Sept 1889
Biprodas Roy and Others Vs Gobind Lal Roy
Calcutta High Court · (1890) ILR (Cal) 399
Bengal Cess Act, 1880 — Section 99