High Courts14 Jun 1889
Gopal Chunder Surma Vs G. Chisholm
Calcutta High Court · (1889) ILR (Cal) 711
Civil Procedure Code, 1908 (CPC) — Section 111
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,043 of 3,203
High Courts14 Jun 1889
Joykristo Shaha and Others Vs India General Steam Navigation Company
Calcutta High Court · (1890) ILR (Cal) 40
Carriers Act, 1865 — Section 6, 8
High Courts12 Jun 1889
Mohur Mir and Others and Kali Roy and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 725
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts03 Jun 1889
Golap Pandey Vs R.H. Boddam
Calcutta High Court · (1889) ILR (Cal) 715
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts29 May 1889
Kristo Lal Singh and Another Vs Kristo Bulluv Ghose and Others
Calcutta High Court · (1889) ILR (Cal) 643
Bengal Tenancy Act, 1885 — Section 12
High Courts28 May 1889
Ram Coomar Ghose Vs Prosonna Coomar Singha
Calcutta High Court · (1889) ILR (Cal) 640
High Courts21 May 1889
Umatara Deby Vs Mohesh Chunder Chuttopadhya
Calcutta High Court · (1889) ILR (Cal) 639
Bengal Tenancy Act, 1885 — Section 153, 3(5)
High Courts21 May 1889
Jugut Chandra Audhikari Vs Gourmoni Dabee
Calcutta High Court · (1890) ILR (Cal) 58
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts20 May 1889
In Re: Koilash Chandra Chakrabarty Koilash Chandra Chakrabarty
Calcutta High Court · (1889) ILR (Cal) 658
Penal Code, 1860 (IPC) — Section 441, 456
High Courts20 May 1889
Bichitranund Dass and Others Vs Bhugbut Perai and Dukhai Jana
Calcutta High Court · (1889) ILR (Cal) 668
Criminal Procedure Code, 1898 (CrPC) — Section 182, 531
High Courts17 May 1889
Rakhal Das Addy, Executor to the Estate of late Govind Chunder Addy Vs Dinomoyi Debi and Others
Calcutta High Court · (1889) ILR (Cal) 653
High Courts15 May 1889
Shewbarat Koer Vs Nirpat Roy and Others
Calcutta High Court · (1889) ILR (Cal) 596
Bengal Tenancy Act, 1885 — Section 106, 108(6)Civil Procedure Code, 1882 — Section 108, 622
High Courts14 May 1889
Goluck Nath alias Rakhal Das Chuttopadhya and Another Vs Kirti Chunder Haldar
Calcutta High Court · (1889) ILR (Cal) 646
High Courts14 May 1889
Mungeshur Kuar and Others Vs Jamoona Prashad
Calcutta High Court · (1889) ILR (Cal) 603
High Courts13 May 1889
Kedarnath Das Vs Mohesh Chunder Chuckerbutty and Another
Calcutta High Court · (1889) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts07 May 1889
Bikao Khan and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 610
Criminal Procedure Code, 1898 (CrPC) — Section 161, 291Penal Code, 1860 (IPC) — Section 147, 304
High Courts30 Apr 1889
Mohima Chunder Shaha and Others Vs Hazari Pramanik and Others
Calcutta High Court · (1889) 04 CAL CK 0001
Bengal Tenancy Act, 1885 — Section 3(3), 3(5), 4, 5(2), 5(3)
High Courts26 Apr 1889
Horitarun Chuckerbutti and Another Vs Saraswati Dasi and Sriram Shaha and Others
Calcutta High Court · (1889) ILR (Cal) 741
Bengal Tenancy Act, 1885 — Article 3Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts25 Apr 1889
Nundun Lall Vs Rai Joykishen and Others
Calcutta High Court · (1889) ILR (Cal) 599
Limitation Act, 1963 — Article 179