High Courts05 Mar 1889
Shama Dass Vs Hurbuns Narain Singh and Others
Calcutta High Court · (1889) ILR (Cal) 426
Civil Procedure Code, 1908 (CPC) — Section 108
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,045 of 3,203
High Courts05 Mar 1889
Heilgers and Co. Vs Jadub Lall Shaw and Another
Calcutta High Court · (1889) ILR (Cal) 418
High Courts04 Mar 1889
The Empress Vs Baikanta Bauri
Calcutta High Court · (1889) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 193
High Courts01 Mar 1889
Abdul Wahed and Others Vs Fareedoonnissa
Calcutta High Court · (1889) ILR (Cal) 324
General Clauses Act, 1897 — Section 6
High Courts27 Feb 1889
Brae Vs Modhusudun Shaha Mandul and Others
Calcutta High Court · (1889) ILR (Cal) 300
Civil Procedure Code, 1908 (CPC) — Section 13, 18
High Courts21 Feb 1889
Jasoda Koer Vs Sheo Pershad Singh and Others
Calcutta High Court · (1890) ILR (Cal) 34
High Courts21 Feb 1889
Durga Charan Mojumdar Vs Umatara Gupta
Calcutta High Court · (1889) ILR (Cal) 465
High Courts20 Feb 1889
Ashghar Reza and Another Vs Hyder Reza and Others
Calcutta High Court · (1889) ILR (Cal) 287
Evidence Act, 1872 — Section 77
High Courts20 Feb 1889
Anund Chunder Roy Vs Nitai Bhoomij
Calcutta High Court · (1889) ILR (Cal) 429
General Clauses Act, 1897 — Section 6
High Courts14 Feb 1889
Jankee Pershad Singh Vs Bindessuri Perahad Singh and Others
Calcutta High Court · (1889) ILR (Cal) 483
High Courts14 Feb 1889
Umasoondury Dassy Vs Brojonath Bhuttacharjee, Manager of the Estate of Baroda Prosad Chowdhry
Calcutta High Court · (1889) ILR (Cal) 347
High Courts14 Feb 1889
Soudaminey Dossee Vs Benode Coomaree Dossee
Calcutta High Court · (1889) ILR (Cal) 263
High Courts13 Feb 1889
Jagat Kishore Acharjya Chowdhuri Vs Khajah Ashanullah Khan Bahadur
Calcutta High Court · (1889) ILR (Cal) 281
High Courts12 Feb 1889Allowed
R.H. Baddam Vs Dhunput Sing Bahadur and others
Calcutta High Court · (1889) 02 CAL CK 0015
High Courts09 Feb 1889
Deb Narain Dutt Vs Narendra Krishna and Another
Calcutta High Court · (1889) ILR (Cal) 267
Bengal Tenancy Act, 1885 — Section 170, 21General Clauses Act, 1897 — Section 6
High Courts08 Feb 1889
Ramjodu Mojumdar and Another Vs Poresh Nath Mojumdar
Calcutta High Court · (1889) ILR (Cal) 246
Transfer of Property Act, 1882 — Section 86, 87
High Courts07 Feb 1889
Gokul Kristo Chunder Vs Aukhil Chunder Chatterjee In Re: Ishan Chunder Das Rasharaj Boase and Others Vs Gobinda Rani Chowdhrani Moola Kumari Bibee and Bissun Chand Doodhuria Vs Mool Chand Dhamant and Another
Calcutta High Court · (1889) ILR (Cal) 457
Civil Procedure Code, 1908 (CPC) — Section 6
High Courts07 Feb 1889
Queen-Empress Vs Barton
Calcutta High Court · (1889) ILR (Cal) 238
Merchant Shipping Act, 1854 — Section 267
High Courts04 Feb 1889
Hari Gobind Adhikari Vs Akhoy Kumar Mozumdar and Others by their mother and guardian Chandratara and Others
Calcutta High Court · (1889) ILR (Cal) 365
High Courts31 Jan 1889
Sonatun Shah and Others Vs Ali Newaz Khan and Another
Calcutta High Court · (1889) ILR (Cal) 423
Transfer of Property Act, 1882 — Section 88, 90