High Courts15 Nov 1888
Hardeo Baksh and Others Vs Shankar Baksh
Calcutta High Court · (1888) 11 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,047 of 3,203
High Courts10 Nov 1888
Madhub Chunder Mozumdar Vs Novodeep Chunder Pundit
Calcutta High Court · (1889) ILR (Cal) 122
Criminal Procedure Code, 1898 (CrPC) — Section 487Penal Code, 1860 (IPC) — Section 210
High Courts06 Nov 1888
The Government of Bengal Vs Umesh Chunder Mitter and Others
Calcutta High Court · (1889) ILR (Cal) 310
Penal Code, 1860 (IPC) — Section 420, 511
High Courts05 Sept 1888
Karim Buksh Vs The Queen-Empress
Calcutta High Court · (1890) ILR (Cal) 574
Penal Code, 1860 (IPC) — Section 211
High Courts04 Sept 1888
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and Others
Calcutta High Court · (1889) ILR (Cal) 149
High Courts04 Sept 1888
Kamini Dasi Vs Secretary of State for India in Council
Calcutta High Court · (1890) ILR (Cal) 380
Land Acquisition Act, 1894 — Section 22
High Courts03 Sept 1888
Abdur Rahim and Others Vs Debiruddi and Others
Calcutta High Court · (1890) ILR (Cal) 196
Bengal Tenancy Act, 1885 — Section 178
High Courts17 Aug 1888
Kali Sunker Dass Vs Koylash Chunder Dass
Calcutta High Court · (1888) ILR (Cal) 833
High Courts16 Aug 1888
Satcowrie Pyne Vs Luckhi Narain Khettry
Calcutta High Court · (1889) ILR (Cal) 189
Registration Act, 1877 — Section 23, 24, 76, 77
High Courts10 Aug 1888
Horendranarain Acharji Chowdhry Vs Chandrakanta Lahiri and Another
Calcutta High Court · (1889) ILR (Cal) 20
Succession Act, 1925 — Section 50
High Courts10 Aug 1888
Joynarayan Singh Vs Mudhoo Sudun Singh
Calcutta High Court · (1888) 08 CAL CK 0001
High Courts09 Aug 1888
Pudmanund Singh Bahadur and Others Vs Baij Nath Singh
Calcutta High Court · (1888) ILR (Cal) 828
High Courts06 Aug 1888
Parbutty Charan Aich Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 9
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144Penal Code, 1860 (IPC) — Section 188
High Courts03 Aug 1888
Poresh Nath Chatterjee Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 32
Land Acquisition Act, 1894 — Section 39
High Courts02 Aug 1888
Jogobundhoo Dass and Another Vs Hori Rowoot and Another
Calcutta High Court · (1889) ILR (Cal) 17
High Courts27 Jul 1888
Ishur Chunder Bhaduri Vs Jibun Kumari Bibi
Calcutta High Court · (1889) ILR (Cal) 26
Limitation Act, 1963 — Article 59, 60
High Courts09 Jul 1888
Rakhal Das Chatterji and Another Vs Kedar Nath Chatterji
Calcutta High Court · (1888) ILR (Cal) 673
Limitation Act, 1963 — Article 11