High Courts25 Apr 1888
Rajendro Narain Roy Vs Phudy Mondul and Another
Calcutta High Court · (1888) ILR (Cal) 483
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,049 of 3,203
High Courts20 Apr 1888
Purnima Dasi and Roma Nath Shi Vs Prem Chand Pal
Calcutta High Court · (1888) ILR (Cal) 546
Transfer of Property Act, 1882 — Section 73
High Courts17 Apr 1888
Bhupendro Narayan Dutt and Others Vs Nemye Ghand Mondul
Calcutta High Court · (1888) ILR (Cal) 627
Bengal Tenancy Act, 1885 — Section 158Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Apr 1888
Abdul Hossein and Another Vs Asgar Reza and Another
Calcutta High Court · (1888) ILR (Cal) 574
High Courts12 Apr 1888
Radhasyam Mohapattra alias Madun Mohun Mohapattra Vs Sibu Panda and Another
Calcutta High Court · (1888) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 52
High Courts10 Apr 1888
Pudmanund Singh and Others Vs Khub Lal Sahu and Others
Calcutta High Court · (1888) ILR (Cal) 542
High Courts28 Mar 1888
Ram Kishen Sahu Vs Chunilal
Calcutta High Court · (1888) ILR (Cal) 461
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1898 (CrPC) — Section 133Evidence Act, 1872 — Section 42
High Courts26 Mar 1888
Khoshdeb Biswas Vs Satar Mondol and Others
Calcutta High Court · (1888) ILR (Cal) 436
Transfer of Property Act, 1882 — Section 135
High Courts24 Mar 1888
Luckher Narain Banerjee and Others Vs Ram Kumer Mukharjee
Calcutta High Court · (1888) ILR (Cal) 564
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts23 Mar 1888
Rash Behari Bosu Vs Hara Moni Debya and Others
Calcutta High Court · (1888) ILR (Cal) 555
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts21 Mar 1888
Hari Dass Sanyal and Others Vs Saritulla
Calcutta High Court · (1888) ILR (Cal) 608
Criminal Procedure Code, 1898 (CrPC) — Section 435, 437
High Courts14 Mar 1888Dismissed
Girish Chandra Roy Vs Mahomed Shajed Chowdhry and Others
Calcutta High Court · (1888) 03 CAL CK 0002
High Courts11 Mar 1888
Queen-Empress Vs Mekher Ali Mullick and Others
Calcutta High Court · (1888) ILR (Cal) 589
Evidence Act, 1872 — Section 45
High Courts07 Mar 1888
Doorgadhur Biswas and Others Vs Huro Mohinee Dabee
Calcutta High Court · 1 Ind. Cas. 184
High Courts02 Mar 1888
Syama Sunderi Dassya and Another Vs Jogobundhu Sootar
Calcutta High Court · (1889) ILR (Cal) 186
High Courts28 Feb 1888
Gobinda Ram Mondal Vs Bholanath Bhatta
Calcutta High Court · (1888) ILR (Cal) 432
High Courts28 Feb 1888
Uzir Ali Vs Ram Komal Shaha and Others
Calcutta High Court · (1888) ILR (Cal) 383
Bengal Tenancy Act, 1885 — Section 174
High Courts28 Feb 1888
Tupsee Singh and Others Vs Ram Sarun Koeri
Calcutta High Court · (1888) ILR (Cal) 376
Bengal Tenancy Act, 1885 — Section 20, 21
High Courts21 Feb 1888
Ishan Muchi and Others Vs The Queen-Empress
Calcutta High Court · (1888) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 411