High Courts09 Jan 1888
Ramjanee Bibee and Others Vs Amoo Beparee
Calcutta High Court · (1888) ILR (Cal) 317
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,051 of 3,203
High Courts05 Jan 1888
Ashanulla Vs The Collector of Dacca and Rajandra Narain Roy, Bahadur and Others
Calcutta High Court · (1888) ILR (Cal) 242
Limitation Act, 1963 — Section 5
High Courts05 Jan 1888
Rash Behari Mukerjee and Another Vs Pitambori Chowdhrani and Others
Calcutta High Court · (1888) ILR (Cal) 237
Bengal Cess Act, 1880 — Section 56
High Courts25 Dec 1887
Bbojo Nath Chowdhry and Others Vs Birmoni Singh Monipuri
Calcutta High Court · (1888) ILR (Cal) 228
High Courts21 Dec 1887
Murari Mohun Roy Vs Khetter Nath Mullick
Calcutta High Court · (1888) ILR (Cal) 150
Stamp Act, 1899 — Clause 5
High Courts21 Dec 1887
Panatulla Vs Queen-Empress
Calcutta High Court · (1888) ILR (Cal) 386
Penal Code, 1860 (IPC) — Section 177
High Courts14 Dec 1887
Sudduruddin Ahmed and Others Vs Bani Madhub Roy Chowdhry and Others
Calcutta High Court · (1888) ILR (Cal) 145
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts10 Dec 1887
Romoni Kant Roy and Others Vs Jianutullah Sirdar and Pir Buksh Mondul
Calcutta High Court · (1888) ILR (Cal) 233
Evidence Act, 1872 — Section 13
High Courts09 Dec 1887
Prasanna Kumar Banerjee for Self and as Executor to The Estate of the Late Hem Chunder Banerjee Vs Srinath Dass and Others
Calcutta High Court · (1888) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Dec 1887
Baboo Raghubardyal represented by Bunsi Lal Vs Saligram Singh and Another
Calcutta High Court · (1888) ILR (Cal) 224
High Courts07 Dec 1887
Sirdhar Roy Vs Rameswar Sing
Calcutta High Court · (1888) ILR (Cal) 166
Bengal Tenancy Act, 1885 — Section 61
High Courts07 Dec 1887
Brojo Gopal Sarkar Vs Busirunnissa Bibi and Another
Calcutta High Court · (1888) ILR (Cal) 179
High Courts06 Dec 1887
Amritomoye Dasia Vs Bhogiruth Chundra alias Jogessur Shadhoo
Calcutta High Court · (1888) ILR (Cal) 164
High Courts06 Dec 1887
Uma Churn Mandal Vs Bijari Bewah
Calcutta High Court · (1888) ILR (Cal) 174
Provincial Small Cause Courts Act, 1887 — Section 7
High Courts06 Dec 1887
Rutnessur Sein and Others Vs Jusoda and Another
Calcutta High Court · (1887) 12 CAL CK 0002
High Courts05 Dec 1887
Pearisundari Dassee Vs Hari Charan Mozumdar Chowdhry
Calcutta High Court · (1888) ILR (Cal) 211
High Courts02 Dec 1887
Okhoymoney Dasee Vs Nilmoney Mullick
Calcutta High Court · (1888) ILR (Cal) 282
High Courts02 Dec 1887
Kishori Mohun Sett Vs Gul Mohamed Shaha
Calcutta High Court · (1888) ILR (Cal) 177
High Courts30 Nov 1887
Adarmoni Dasi and Another Vs Umesh Chunder Mundul and Others
Calcutta High Court · (1888) ILR (Cal) 221
High Courts23 Nov 1887
Fotick Chunder Dey Sircar Vs E.G. Foley and Others
Calcutta High Court · (1888) ILR (Cal) 492
Bengal Tenancy Act, 1885 — Section 65Transfer of Property Act, 1882 — Section 68