High Courts09 Aug 1887
Kutuhul Singh and Others Vs Uma Singh and Others
Calcutta High Court · (1888) ILR (Cal) 31
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 3,053 of 3,203
High Courts08 Aug 1887
Basudeb Surma Gossain and Another Vs Naziruddin
Calcutta High Court · (1887) ILR (Cal) 834
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts05 Aug 1887
Nilmony Dassy for Self and as Guardian of Bishu Doshayi and Another Vs Sonatun Doshayi and Others
Calcutta High Court · (1888) ILR (Cal) 17
High Courts22 Jul 1887
Abdul Rahaman Sodagur Vs Dullaram Marwari
Calcutta High Court · (1887) 07 CAL CK 0014
Limitation Act, 1963 — Article 175
High Courts21 Jul 1887
Gobind Chandra Majumdar Vs Uma Charan Sen and Another
Calcutta High Court · (1887) ILR (Cal) 679
High Courts18 Jul 1887
Fazel Ali Chowdhry and Others Vs Abdul Mozid Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 659
Bengal Tenancy Act, 1885 — Section 93
High Courts15 Jul 1887
Punchanun Mullick Vs Shib Chunder Mullick and Others
Calcutta High Court · (1887) ILR (Cal) 835
High Courts12 Jul 1887
Lalji Sahoy Vs Odoya Sunderi Mitra and Others
Calcutta High Court · (1887) ILR (Cal) 757
High Courts11 Jul 1887
Maseyk Vs Steel and Co. and Another
Calcutta High Court · (1887) ILR (Cal) 661
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts09 Jul 1887
In Re: Umesh Chandra Kar and Another
Calcutta High Court · (1888) ILR (Cal) 656
Penal Code, 1860 (IPC) — Section 268, 283, 290
High Courts02 Jul 1887
Ram Lal Roy Vs Digambur Misser and Others
Calcutta High Court · (1887) ILR (Cal) 761
Limitation Act, 1963 — Article 10, 120
High Courts02 Jul 1887
Ram Pershad Represented by his Uncle and Guardian Ad Litem Dungur Mull Vs Dhapi
Calcutta High Court · (1887) ILR (Cal) 768
Civil Procedure Code, 1908 (CPC) — Section 131, 136
High Courts01 Jul 1887
Probode Chunder Mullick and Others Vs M. Dowey
Calcutta High Court · (1887) ILR (Cal) 695
High Courts30 Jun 1887
In Re: Iswar Chunder Guho and Others
Calcutta High Court · (1887) ILR (Cal) 653
Criminal Procedure Code, 1898 (CrPC) — Section 193, 199, 526
High Courts29 Jun 1887
Altaf Hosain Vs Basarut Ali and Others
Calcutta High Court · (1887) ILR (Cal) 624