High Courts29 Mar 1904
Tamizuddin Vs Ashrub Ali
Calcutta High Court · (1904) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 44Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,915 of 3,203
High Courts29 Mar 1904
Krishna Kamini Debi Vs Dino Mony Chowdhurani
Calcutta High Court · (1904) ILR (Cal) 658
Transfer of Property Act, 1882 — Section 52
High Courts29 Mar 1904Allowed
Jogeswar Atha and Another Vs Ganga Bishnu Ghattack
Calcutta High Court · (1904) 03 CAL CK 0004
High Courts29 Mar 1904Allowed
Gadadhar Roy Vs Hare Krishna Sarkar and another
Calcutta High Court · (1904) 03 CAL CK 0001
High Courts24 Mar 1904Dismissed
Sarat Chandra Mukerji Vs Mahomed Hossein and Others
Calcutta High Court · (1904) 03 CAL CK 0003
High Courts23 Mar 1904Dismissed
Babu Ram Roy Vs Mahendra Nath Samanta and others
Calcutta High Court · (1904) 03 CAL CK 0026
High Courts23 Mar 1904Allowed
Ram Kanai Dass Vs Fakir Chund Das
Calcutta High Court · (1904) 03 CAL CK 0014
High Courts23 Mar 1904
Durga Prosad Sureka Vs Bhajan Lall Lohea
Calcutta High Court · (1904) ILR (Cal) 614
High Courts23 Mar 1904
Girdhar Das and others Vs Ram Autar Singh and others
Calcutta High Court · (1904) 03 CAL CK 0005
High Courts22 Mar 1904Allowed
Jiban Krishna Ghosh Vs Sripati Charan Dey
Calcutta High Court · (1904) 03 CAL CK 0007
High Courts21 Mar 1904
Mohini Mohan Chowdhry Vs Harendra Chandra Chowdhry
Calcutta High Court · (1904) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 114, 341
High Courts18 Mar 1904
Sati Prasad Sen Vs Jogesh Chandra Sen
Calcutta High Court · (1904) ILR (Cal) 681
Limitation Act, 1963 — Article 136
High Courts16 Mar 1904
Emperor Vs Chartj Ghunder Mukerjee and Another
Calcutta High Court · 76 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts16 Mar 1904
Rup Jaun Bibee Vs Abdul Kadir Bhuyan and Others
Calcutta High Court · (1904) ILR (Cal) 643
High Courts16 Mar 1904Dismissed
Sulatu Dass Vs Jadu Nath Das and Others
Calcutta High Court · (1904) 03 CAL CK 0006
High Courts08 Mar 1904Dismissed
Bhabani Charan Dutt Vs Pratap Chandra Ghosh
Calcutta High Court · (1904) 03 CAL CK 0008
High Courts07 Mar 1904
Raj Mohan Mukhopadhya and others Vs Basiruddin Ahmed and others
Calcutta High Court · (1904) 03 CAL CK 0012