COURT ARCHIVE

Calcutta High Court judgments

64,043 judgments · page 2,913 of 3,203

High Courts27 May 1904

Parbati Bibee Vs Ram Barun Upadhya

Calcutta High Court · (1904) ILR (Cal) 895

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High Courts27 May 1904

Lowsen Santal and Others Vs Kali Charan Santal and Others

Calcutta High Court · (1904) 05 CAL CK 0015

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High Courts27 May 1904

Samiruddin Sarkar Vs Nibaran Chandra Ghose

Calcutta High Court · (1904) ILR (Cal) 928

Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408

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High Courts25 May 1904Dismissed

Sew Prosad Poddar Vs The Corporation of Calcutta

Calcutta High Court · (1904) 05 CAL CK 0004

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High Courts25 May 1904Allowed

Musstt. Sita Koer Vs Munshi Deo Nath Sahay

Calcutta High Court · (1904) 05 CAL CK 0001

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High Courts24 May 1904

Hara Sundari Debya Vs Jogendra Nath Mozumdar and others

Calcutta High Court · (1904) 05 CAL CK 0014

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High Courts20 May 1904

Jogendra Nath Rai Vs Abu Shaikh and others

Calcutta High Court · (1904) 05 CAL CK 0006

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High Courts17 May 1904

Dwarka Nath Rai Chowdhry Vs Emperor

Calcutta High Court · (1904) ILR (Cal) 858

Registration Act, 1908 — Section 82

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High Courts16 May 1904

Coventry Vs Tulshi Pershad Narayan Singh

Calcutta High Court · (1904) ILR (Cal) 822

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High Courts10 May 1904

Emperor Vs Robert Stewart

Calcutta High Court · (1904) ILR (Cal) 1050

Criminal Procedure Code, 1898 (CrPC) — Section 162(1), 288

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High Courts10 May 1904

Junab Ali Vs Emperor

Calcutta High Court · (1904) ILR (Cal) 783

Criminal Procedure Code, 1898 (CrPC) — Section 110

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High Courts10 May 1904

Joharuddin Sarkar Vs Emperor

Calcutta High Court · (1904) ILR (Cal) 715

Criminal Procedure Code, 1898 (CrPC) — Section 526Registration Act, 1908 — Section 82(d)

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High Courts10 May 1904

Gadhadhar Bhatta Vs Bosunta Kumar Roy and Others

Calcutta High Court · (1904) 05 CAL CK 0005

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High Courts09 May 1904

Sarat Chandra Roy Chowdhry Vs Asiman Bibi

Calcutta High Court · (1904) ILR (Cal) 725

Bengal Tenancy Act, 1885 — Section 195(c), 20

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High Courts04 May 1904

Sarat Sundari Barmani Vs Uma Prosad Roy Chowdhry

Calcutta High Court · (1904) ILR (Cal) 628

Probate and Administration Act, 1881 — Section 50, 98

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High Courts04 May 1904

Giribala Dassi Vs Bijoy Krishna Haldar

Calcutta High Court · (1904) ILR (Cal) 688

Probate and Administration Act, 1881 — Section 78

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High Courts02 May 1904

Ashirbad Muchi and another Vs Maju Muchini

Calcutta High Court · (1904) 05 CAL CK 0024

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High Courts02 May 1904

Madhabi Sundari Dassya and others Vs Gaganendra Nath Tagore and others

Calcutta High Court · (1904) 05 CAL CK 0020

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High Courts02 May 1904

Upendra Chndra Singh Vs Mohri Lal Marwari

Calcutta High Court · (1904) ILR (Cal) 745

Transfer of Property Act, 1882 — Section 90

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High Courts27 Apr 1904

Emperor Vs Luchmun Singh

Calcutta High Court · (1904) ILR (Cal) 710

Criminal Procedure Code, 1898 (CrPC) — Section 428(1)Penal Code, 1860 (IPC) — Section 202, 213, 347

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