High Courts27 Apr 1904
Emperor Vs Arjan Pramanik
Calcutta High Court · (1904) ILR (Cal) 664
Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,914 of 3,203
High Courts27 Apr 1904
The Deputy Legal Remembrancer, on behalf of the Local Government Vs Arjun Pramanick and another
Calcutta High Court · (1904) 04 CAL CK 0009
High Courts26 Apr 1904
Manmatha Nath Mitter Vs Baroda Prosad Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 685
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts26 Apr 1904Allowed
Sadhu Charan Pal Vs Radhika Mohan Roy and Another
Calcutta High Court · (1904) 04 CAL CK 0008
High Courts26 Apr 1904
Raghubir Singh Vs Jogeshwar Tewary
Calcutta High Court · (1904) 04 CAL CK 0002
High Courts25 Apr 1904
Radha Charan Ray Chowdhry Vs Golak Chandra Ghose
Calcutta High Court · (1904) ILR (Cal) 834
High Courts22 Apr 1904Dismissed
Narmada Debi Vs Shosibhusan Bit and another
Calcutta High Court · (1904) 04 CAL CK 0005
High Courts20 Apr 1904
Nepal Chandra Ghose Vs Mohendra Nath Roy Chowdhury
Calcutta High Court · (1904) ILR (Cal) 707
High Courts13 Apr 1904
Gholam Ali and others Vs The Emperor
Calcutta High Court · (1904) 04 CAL CK 0013
High Courts13 Apr 1904
Jhalan Jha Vs Buchar Gope
Calcutta High Court · (1904) ILR (Cal) 811
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 211, 406
High Courts13 Apr 1904
Thakur Das Sur Vs Adhar Chandra Misri
Calcutta High Court · (1904) 04 CAL CK 0001
High Courts11 Apr 1904Dismissed
Baidya Nath Mondal and Others Vs Sudharam Misri and Others
Calcutta High Court · (1904) 04 CAL CK 0004
High Courts07 Apr 1904
Donay Dass Vs Keshub Pruhti and Others
Calcutta High Court · (1904) 04 CAL CK 0021
High Courts07 Apr 1904
Girish Chandra Ghosh and others Vs Chandra Moni Dasi
Calcutta High Court · (1904) 04 CAL CK 0006
High Courts06 Apr 1904
G.P. Cooke and others Vs The Equitable Coal Co., Ld.
Calcutta High Court · (1904) 04 CAL CK 0014
High Courts30 Mar 1904
Baldeo Parshad Sahu Vs A.B. Miller
Calcutta High Court · (1904) ILR (Cal) 667
Transfer of Property Act, 1882 — Section 3
High Courts30 Mar 1904Allowed
Jogendra Nath Ghose Vs Paban Chandra Ghose
Calcutta High Court · (1904) 03 CAL CK 0013