High Courts04 Mar 1904Allowed
Hem Chandra Chowdhury Vs Tafazzel Hossein Khan and others
Calcutta High Court · (1904) 03 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,916 of 3,203
High Courts01 Mar 1904
Kamal Narain Adhikari and others Vs Raja Jotindra Mohan Roy
Calcutta High Court · (1904) 03 CAL CK 0016
High Courts25 Feb 1904
Krishna Behary Sen Vs The Corporation of Calcutta
Calcutta High Court · (1904) ILR (Cal) 406
Probate and Administration Act, 1881 — Section 89
High Courts22 Feb 1904
Kokil Singh Vs Edal Singh
Calcutta High Court · (1904) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts19 Feb 1904
Durga Prasad Kalwar Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 910
Bengal Public Gambling Act, 1867 — Section 11
High Courts17 Feb 1904
Chandan Singh Vs Ramdeni Singh
Calcutta High Court · (1904) ILR (Cal) 499
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts16 Feb 1904
Gopal Lal Vs Benarasi Pershad Chowdhry
Calcutta High Court · (1904) ILR (Cal) 428
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 85
High Courts16 Feb 1904
Abinash Chandra Aditya Vs Ananda Chandra Pal
Calcutta High Court · (1904) ILR (Cal) 424
Penal Code, 1860 (IPC) — Section 149, 379
High Courts12 Feb 1904Dismissed
Munshi Dinesh Proshad Vs Shankar Chowdhry
Calcutta High Court · (1904) 02 CAL CK 0005
High Courts12 Feb 1904
Alim Sheikh and another Vs Shahazada Singh Burkundaz
Calcutta High Court · (1904) 02 CAL CK 0001
High Courts10 Feb 1904
Harendra Lal Roy Vs The King-Emperor
Calcutta High Court · (1904) 02 CAL CK 0015
High Courts10 Feb 1904
Kasi Sundar Roy Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 419
Criminal Procedure Code, 1898 (CrPC) — Section 110, 110(e), 145
High Courts10 Feb 1904
Perdash Lal Vs Rameshwar Nath Singh
Calcutta High Court · (1904) ILR (Cal) 561
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 24
High Courts04 Feb 1904Dismissed
Rai Kashi Pershad Singh and others Vs Babu Duleep Narain Sahu and another
Calcutta High Court · (1904) 02 CAL CK 0003
High Courts04 Feb 1904
Kashi Pershad Singh Vs Jamuna Pershad Sahu
Calcutta High Court · (1904) ILR (Cal) 922
High Courts29 Jan 1904
Dharani Kanta Lahiry Chowdhury Vs Girija Kanta Lahiry Chowdhury
Calcutta High Court · (1904) 01 CAL CK 0003
High Courts27 Jan 1904
Chedi Mala and others Vs The King-Emperor
Calcutta High Court · (1904) 01 CAL CK 0009
High Courts26 Jan 1904
Golam Hossain Ariff Vs The Emperor
Calcutta High Court · (1904) 01 CAL CK 0018