High Courts26 Jan 1904
Musst. Dal Koer Vs Musst. Panbas Koer
Calcutta High Court · (1904) 01 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments
64,043 judgments · page 2,917 of 3,203
High Courts26 Jan 1904
Nafar Chandra Bhattacharjee Vs Helaluddin Mondal and Another
Calcutta High Court · (1904) 01 CAL CK 0007
High Courts26 Jan 1904Dismissed
Raja Sree Nath Roy Bahadur and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1904) 01 CAL CK 0004
High Courts25 Jan 1904Dismissed
Dinobandhu Nundy Vs Harimati Dassee
Calcutta High Court · (1904) 01 CAL CK 0005
High Courts25 Jan 1904
Baij Nauth Prosad and Others Vs Ghanshyam Dass and Others
Calcutta High Court · (1904) 01 CAL CK 0001
High Courts20 Jan 1904
Shyamkishen Vs Sundar Koer
Calcutta High Court · (1904) ILR (Cal) 373
Transfer of Property Act, 1882 — Section 89
High Courts19 Jan 1904Allowed
Buckaulla Mullick, Khoda Bux Mullick Vs Ghosh, Singha and Co.
Calcutta High Court · (1904) 01 CAL CK 0021
High Courts19 Jan 1904
Babu Sakan Sing and Babu Dirgopal Lall Vs Gopal Chandra Neogi
Calcutta High Court · (1904) 01 CAL CK 0017
High Courts19 Jan 1904
Empreor Vs Bakaullah Mallik
Calcutta High Court · (1904) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 480, 482, 486Trade and Merchandise Marks Act, 1958 — Section 6
High Courts13 Jan 1904
Jadab Chandra Bakshi Vs Bhairab Chandra Chuckerbutty
Calcutta High Court · (1904) ILR (Cal) 297
High Courts13 Jan 1904Dismissed
Bhagabuty Charan Chukraburty and Others Vs Ashutosh Chattopadhya
Calcutta High Court · (1904) 01 CAL CK 0006
High Courts12 Jan 1904Dismissed
Hanooman Singh Vs Luchman Sahoo
Calcutta High Court · (1904) 01 CAL CK 0019
High Courts08 Jan 1904
Surjya Kanta Roy Chowdhry Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)
High Courts08 Jan 1904
Amrita Lal Kalay Vs Nibaran Chandra Nayek
Calcutta High Court · (1904) ILR (Cal) 340
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts06 Jan 1904Dismissed
Peary Mohun Paul Vs Arsed Ali and others
Calcutta High Court · (1904) 01 CAL CK 0024
High Courts06 Jan 1904
Gulab Khan Vs Abdul Wahab Khan
Calcutta High Court · (1904) ILR (Cal) 365
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
High Courts06 Jan 1904
Gholam Mohiuddin Hossein Vs Khairan
Calcutta High Court · (1904) ILR (Cal) 786