High Courts24 Aug 1909
Asutosh Deb Sarkar Vs Apurba Kumar Deb Sarkar
Calcutta High Court · 4 Ind. Cas. 370
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,835 of 3,203
High Courts23 Aug 1909
Sital Das Babaji and Another Vs Pertap Chunder Sarma and Others
Calcutta High Court · 3 Ind. Cas. 408
High Courts20 Aug 1909
Gadadhar Bhatta Vs Lalit Kumar Chatterji and Others
Calcutta High Court · (1909) 08 CAL CK 0078
High Courts20 Aug 1909
Sagar Chandra Mandal Vs Dwarka Nath Mandal and Others
Calcutta High Court · 3 Ind. Cas. 380
Succession Act, 1925 — Section 3
High Courts20 Aug 1909
Edward Dalgleish and Others Vs Ramdin Singh Chowdhury and Another
Calcutta High Court · (1909) 08 CAL CK 0043
High Courts20 Aug 1909
Faiz Ali Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 27 : 5 Ind. Cas. 495
High Courts19 Aug 1909
Kamalapati Banerjee Vs Bejoy Lal Roy Chowdhury and Others
Calcutta High Court · 3 Ind. Cas. 291
Evidence Act, 1872 — Section 39Registration Act, 1908 — Section 60Transfer of Property Act, 1882 — Section 85
High Courts18 Aug 1909
Lakhpati Koer and Another Vs Harkho Singh and Others
Calcutta High Court · 3 Ind. Cas. 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2
High Courts18 Aug 1909
Srimati Mathuria Debi Vs Shib Dyal Singh Hazari
Calcutta High Court · 3 Ind. Cas. 430
High Courts17 Aug 1909
In Re: Abinash Chandra Moitra
Calcutta High Court · (1910) ILR (Cal) 173 : 5 Ind. Cas. 406
Legal Practitioners Act, 1879 — Section 14
High Courts17 Aug 1909
Satya Kumar Banerjee Vs Satya Kirpal Banerjee and Another
Calcutta High Court · 3 Ind. Cas. 247
Transfer of Property Act, 1882 — Section 118
High Courts16 Aug 1909
Makhanchora Sarkar Vs Nisind Gonai and Others
Calcutta High Court · 3 Ind. Cas. 438
High Courts16 Aug 1909
Hem Chandra Ghosh Vs Durga Pada Neogi and Others
Calcutta High Court · 3 Ind. Cas. 435
High Courts12 Aug 1909
Isri Prosad and Others Vs Rai Gunga Prosad Singh Bahadur and Others
Calcutta High Court · 3 Ind. Cas. 311
Transfer of Property Act, 1882 — Section 68(b)
High Courts12 Aug 1909
Kalu Mirza Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 91
Criminal Procedure Code, 1898 (CrPC) — Section 122, 123(3), 367, 424Evidence Act, 1872 — Section 11
High Courts11 Aug 1909
Maharaja Parbhu Narain Singh Bahadur Vs Babu Beni Singh and Others
Calcutta High Court · (1909) 08 CAL CK 0048
High Courts11 Aug 1909
Jagat Tarini Dasi and on her death her Heirs and Legal Representatives Manmatha Nath Mitter and Others Vs Pandit Rakhal Chandra Tewary and Others
Calcutta High Court · 3 Ind. Cas. 324
Bengal Tenancy Act, 1885 — Section 148(h)Limitation Act, 1963 — Section 22
High Courts11 Aug 1909
Maigar Singh and Others Vs Joti Lal Sahu and Others
Calcutta High Court · 3 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts11 Aug 1909Dismissed
Manmotha Nath Mitter and Others Vs Rakhal Chandra Tewary and Others
Calcutta High Court · (1909) 08 CAL CK 0009