High Courts05 Aug 1909
Kumar Rameswar Malia and Others Vs Bhaba Sundari Debi
Calcutta High Court · (1909) 08 CAL CK 0046
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,837 of 3,203
High Courts05 Aug 1909
Bindubashini Dasi Vs Giridhari Lal Roy and Others
Calcutta High Court · 3 Ind. Cas. 330
High Courts05 Aug 1909
Lal Chand Shaw and Others Vs Srimatl Sarnamoyee Dasi
Calcutta High Court · 3 Ind. Cas. 102
High Courts04 Aug 1909
Banku Behary Sarkar and Another Vs Benode Pal Kumar and Others
Calcutta High Court · 3 Ind. Cas. 350
Bengal Tenancy Act, 1885 — Section 45
High Courts03 Aug 1909
Sarat Chandra Chatterjee Vs Rakha Hari Mukhopadhyay and Others
Calcutta High Court · 3 Ind. Cas. 177
High Courts03 Aug 1909
Thittar Jha and Another Vs Ramdhari Chowdhury
Calcutta High Court · 3 Ind. Cas. 81
High Courts02 Aug 1909Dismissed
Indra Nath Banerjee Vs Rooke
Calcutta High Court · (1910) ILR (Cal) 81
High Courts02 Aug 1909
Janeswari Babuasin Vs Babu Ekradeswar Singh Babu Ekradeswar Singh Vs Janeswari Babuasin
Calcutta High Court · 3 Ind. Cas. 207
Evidence Act, 1872 — Section 90
High Courts02 Aug 1909
Sreematy Asaban Banu Vs Ananda Chandra Dutt Auction Purchaser and Others
Calcutta High Court · 3 Ind. Cas. 116
Evidence Act, 1872 — Section 44
High Courts31 Jul 1909
Ganga Narain Pal Vs Corporation of Calcutta
Calcutta High Court · (1909) 07 CAL CK 0034
High Courts30 Jul 1909
Rakhal Chandra Shah Vs Damodar Shah
Calcutta High Court · (1909) 07 CAL CK 0065
High Courts30 Jul 1909
Gannu Singh Vs Musammat Bhagwati Koeri and Others
Calcutta High Court · 3 Ind. Cas. 234
Specific Relief Act, 1877 — Section 42
High Courts30 Jul 1909
Rakhal Chandra Shaha Vs Damodur Shaha
Calcutta High Court · (1909) 07 CAL CK 0040
High Courts30 Jul 1909
Kari Singh Vs Tufani Dhanuk and Others
Calcutta High Court · (1909) 07 CAL CK 0037
High Courts30 Jul 1909
Lala Dhanukdhari Lal and Others Vs Babu Ram Ahir and Others
Calcutta High Court · (1909) 07 CAL CK 0017
High Courts30 Jul 1909
Kamala Prosad Singh and Others Vs Jhunti Raut and Others
Calcutta High Court · 3 Ind. Cas. 114
High Courts29 Jul 1909
Raghunandan Singh and Another Vs Jagdis Singh and Others
Calcutta High Court · 3 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts29 Jul 1909
Jagdami Pershad Singh Vs Mahadeo Kandoo and Others
Calcutta High Court · (1909) 07 CAL CK 0006