High Courts10 Aug 1909
Samarendra Chandra Deb Vs Birendra Kishore
Calcutta High Court · (1909) 08 CAL CK 0073
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,836 of 3,203
High Courts10 Aug 1909
Bowen Vs Bowen
Calcutta High Court · (1909) ILR (Cal) 1018 : 4 Ind. Cas. 699a
Divorce Act, 1869 — Section 36
High Courts10 Aug 1909
Sankar Nath Pandit Vs Madan Mohan Das
Calcutta High Court · (1909) 08 CAL CK 0047
High Courts10 Aug 1909
Saratmani Debi Vs Bata Krishna Banerjee
Calcutta High Court · (1909) 08 CAL CK 0044
High Courts10 Aug 1909
Lakshmi Narayan Maiti and Another Vs Gopal Chandra Maity
Calcutta High Court · 3 Ind. Cas. 443
Transfer of Property Act, 1882 — Section 90
High Courts09 Aug 1909
Bishnu Charawn Modak Vs Mohesh Chandra Mohanti and Others
Calcutta High Court · 3 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 46
High Courts09 Aug 1909
Gangaram Patna Vs Sasi Sekhar Chackravarty
Calcutta High Court · 3 Ind. Cas. 100
Bengal Tenancy Act, 1885 — Section 111
High Courts09 Aug 1909
Nitai Chand Saha Banikya and Another Vs Nagani Dasya and Another
Calcutta High Court · 3 Ind. Cas. 426
Succession Act, 1925 — Section 50(3)
High Courts06 Aug 1909
Chairman of Santipur Municipality Vs Bepin Behary Sen
Calcutta High Court · 3 Ind. Cas. 429
High Courts06 Aug 1909
Shwarnamoyi Debya Vs Navadurga Debya Chowdhurani and Another
Calcutta High Court · 3 Ind. Cas. 161
Specific Relief Act, 1877 — Section 42
High Courts06 Aug 1909
Dwarka Nath Nandi and Others Vs Mritunjoy Patra
Calcutta High Court · 3 Ind. Cas. 175
Transfer of Property Act, 1882 — Section 85
High Courts06 Aug 1909
Projapat Jha and Others Vs Emperor
Calcutta High Court · (1909) 08 CAL CK 0045
High Courts06 Aug 1909Dismissed
Kishori Pal, Defendant No. 1 Vs Sheikh Bhusai Bhuiya
Calcutta High Court · (1909) 08 CAL CK 0002
High Courts05 Aug 1909
Dakhineswar Misra and Others Vs Haris Chundra Chatterji
Calcutta High Court · 4 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 183
High Courts05 Aug 1909
Hira Lal Sahu Vs Emperor
Calcutta High Court · 3 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 516
High Courts05 Aug 1909
Surja Prasad Sukul and Others Vs Shyama Sundari Debi and Others
Calcutta High Court · (1909) 08 CAL CK 0049