High Courts28 Aug 1909
Pirthi Chand Lal Chowdhury Vs Sheikh Basarat Ali Kirti Chandra Chatterjee Vs Mohesh Dutt Jha
Calcutta High Court · 3 Ind. Cas. 449
Bengal Tenancy Act, 1885 — Section 105, 115, 50
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,834 of 3,203
High Courts28 Aug 1909
Pirthichand Lal Chowdhry Vs Basarat Ali
Calcutta High Court · (1910) ILR (Cal) 30
Bengal Tenancy Act, 1885 — Section 105, 115, 50
High Courts28 Aug 1909
Bhupati Nath Smrititirtha Vs Ram Lal Maitra
Calcutta High Court · (1910) ILR (Cal) 128
High Courts28 Aug 1909
Bhupati Nath Smrititir the Bhattacharjee Vs Ram Lal Mitra and Others
Calcutta High Court · 3 Ind. Cas. 642
High Courts27 Aug 1909
Karnadhar Haldar Vs Hari Prosad Roy Chowdhury and Others
Calcutta High Court · 3 Ind. Cas. 338
Specific Relief Act, 1877 — Section 54(d)
High Courts27 Aug 1909
Sheikh Miadhar Vs Rajani Kanta Ray
Calcutta High Court · (1909) 08 CAL CK 0012
High Courts27 Aug 1909
Golamali Jemadar and Others Vs Abdul Karim Sarkar
Calcutta High Court · (1909) 08 CAL CK 0010
High Courts26 Aug 1909
Rajah Durga Prosad Singh Vs Rajendra Narain Bagchi and Others
Calcutta High Court · (1909) 08 CAL CK 0077
High Courts26 Aug 1909
Nobin Chandra Shaha and Others Vs Kula Chandra Dhar
Calcutta High Court · 3 Ind. Cas. 402
Bengal Tenancy Act, 1885 — Section 29
High Courts26 Aug 1909
Durga Prasad Singh Vs Rajendra Narain Bagchi
Calcutta High Court · (1910) ILR (Cal) 293
Registration Act, 1877 — Section 17(6)
High Courts26 Aug 1909
Raj Behary Chackravarty Vs Kalihar Gupta and Another
Calcutta High Court · 3 Ind. Cas. 336
Limitation Act, 1963 — Section 19(4)
High Courts26 Aug 1909
Mohunt Anand Das and Others Vs Ram Perkash Das
Calcutta High Court · (1909) 08 CAL CK 0050
High Courts26 Aug 1909
Saibesh Chandra Sarkar and Others Vs Kumar Bonowari Mukunda Deb
Calcutta High Court · 4 Ind. Cas. 371
High Courts26 Aug 1909
Kharda Co. Ld. Vs Durga Charan Chandra
Calcutta High Court · (1909) 08 CAL CK 0013
High Courts26 Aug 1909
Kali Charan Nandy Vs Debendra Nath Kar
Calcutta High Court · 4 Ind. Cas. 373
Transfer of Property Act, 1882 — Section 89
High Courts25 Aug 1909
Nathuni Ram Vs Raja Paresh Nath Singh and Others
Calcutta High Court · 3 Ind. Cas. 436
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts24 Aug 1909
Harendra Nath Avasti Vs Shibo Sundari Debi Chowdhurani
Calcutta High Court · 3 Ind. Cas. 378
High Courts24 Aug 1909Allowed
Nimai Chand Addya Vs Golam Hossein
Calcutta High Court · (1910) ILR (Cal) 179
High Courts24 Aug 1909
Baraik Badri Sahi and Others Vs Chamra Uraon and Others
Calcutta High Court · 3 Ind. Cas. 431
High Courts24 Aug 1909
Nemai Chand Adhya and Another Vs Mir Golam Hossein
Calcutta High Court · 3 Ind. Cas. 353