High Courts19 Nov 1909
Parmanand Das Vs Kripasindhu Roy
Calcutta High Court · (1910) ILR (Cal) 548
Civil Procedure Code, 1908 (CPC) — Section 148
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,832 of 3,203
High Courts19 Nov 1909
Bibi Taibatannessa Chowdhurani Vs Pravabati Dasi
Calcutta High Court · (1909) 11 CAL CK 0018
High Courts19 Nov 1909
Mohunt Permanand Das Gossain and Others Vs Tripasindhu Roy
Calcutta High Court · (1909) 11 CAL CK 0002
High Courts18 Nov 1909
Chowdhury Pulin Behary Masanta Vs Shiba Lakhan Bhakat and Srimati Tarangini Dasi Shiba Lakhan Bhakat Vs Srimati Tarangini Dasi and Chowdhury Pulin Behary Masanta
Calcutta High Court · (1909) 11 CAL CK 0042
High Courts18 Nov 1909
Thackur Singh and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 240
Evidence Act, 1872 — Section 88
High Courts18 Nov 1909
Satanji Koer and Another Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0009
High Courts18 Nov 1909
Aghora Kumar Ganguli Vs Mahomed Musa
Calcutta High Court · (1909) 11 CAL CK 0005
High Courts17 Nov 1909
Narain Chandra Chatterjee Vs Corporation Of Calcutta
Calcutta High Court · (1910) ILR (Cal) 545
Calcutta Municipal Act, 1899 — Section 559(18), 561(b), 631
High Courts17 Nov 1909
Narayan Chandra Chatterjee Vs Corporation of Calcutta
Calcutta High Court · 4 Ind. Cas. 259
Calcutta Municipal Act, 1923 — Section 559(18), 631
High Courts15 Nov 1909Allowed
Maharaja Manindra Chandra Nandi Vs Kashi Chandra Bakshi and Others
Calcutta High Court · (1909) 11 CAL CK 0041
High Courts15 Nov 1909
Srimati Kamini Debi Vs Aghore Nath Mookerjee
Calcutta High Court · 4 Ind. Cas. 402
High Courts15 Nov 1909
Jadu Nandan Singh Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 250
Criminal Procedure Code, 1898 (CrPC) — Section 195(5), 476Penal Code, 1860 (IPC) — Section 395, 412
High Courts15 Nov 1909
Syed Hossein Mujtaba and Others Vs Ram Subhag Singh and Others
Calcutta High Court · (1909) 11 CAL CK 0012
High Courts15 Nov 1909
Dhirendra Mohan Gossain and Others Vs The Emperor
Calcutta High Court · (1909) 11 CAL CK 0004
High Courts09 Nov 1909
Lee Vs Adhikary
Calcutta High Court · (1910) ILR (Cal) 49
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190
High Courts04 Nov 1909
Ram Lal Singh Vs Hari Charan Ahir
Calcutta High Court · (1910) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 143, 367, 424