High Courts01 Dec 1909
Susilabala Dasi Vs Dinabandhu Nandi
Calcutta High Court · (1909) 12 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,831 of 3,203
High Courts01 Dec 1909
Sheikh Kapiluddin Ahmad and Others Vs Sheikh Kamaruddin Ahmad and Others
Calcutta High Court · (1909) 12 CAL CK 0010
High Courts01 Dec 1909
Bibi Jarraw Kumari Saheba Vs Hanifuddin Akanda
Calcutta High Court · (1909) 12 CAL CK 0005
High Courts30 Nov 1909
Sheikh Nasur Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)Penal Code, 1860 (IPC) — Section 186Village Chaukidari Act, 1870 — Section 45
High Courts30 Nov 1909
Sheikh Naseer and Another Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0028
High Courts30 Nov 1909
Khitish Chandra Sanyal Vs Hari Charan Dass and Another
Calcutta High Court · 4 Ind. Cas. 398
Transfer of Property Act, 1882 — Section 89, 90
High Courts29 Nov 1909
Nagendrabala Debi Vs Kashipati Chowdhry
Calcutta High Court · (1909) 11 CAL CK 0006
High Courts26 Nov 1909
Barada Kinkar Chowdhury and Another Vs Nabin Chandra Datta and Another
Calcutta High Court · 4 Ind. Cas. 408
Limitation Act, 1963 — Article 179(4)
High Courts26 Nov 1909
Prokash Chandra Sarakar and Others Vs Raja Bisumbhar Nath Sahi
Calcutta High Court · (1909) 11 CAL CK 0015
High Courts26 Nov 1909
Narsingh Dayal Singh and Others Vs Kali Charan Singh
Calcutta High Court · (1909) 11 CAL CK 0003
High Courts25 Nov 1909Dismissed
Ranjit Singh Vs Kalidasi Debi
Calcutta High Court · (1910) ILR (Cal) 57
High Courts25 Nov 1909
Narsing Das and Another Vs Musammat Bibi Rafikan and Others
Calcutta High Court · (1909) 11 CAL CK 0026
High Courts25 Nov 1909Allowed
Narsingh Das Vs Rafikan
Calcutta High Court · (1910) ILR (Cal) 197
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts25 Nov 1909
Rai Charan Purkait and Others Vs Amrita Lal Gain and Others
Calcutta High Court · (1909) 11 CAL CK 0011
High Courts24 Nov 1909
Kedar Nath Hazra Vs Maharajah Manindra Chandra Nandi
Calcutta High Court · (1909) 11 CAL CK 0027
High Courts23 Nov 1909
Barindra Kumar Ghose and Others Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 467
Councils Act, 1861 — Section 22Criminal Procedure Code, 1898 (CrPC) — Section 164, 196, 342, 364, 447Evidence Act, 1872 — Section 21, 25, 29, 47, 67
High Courts23 Nov 1909
Babbon Shaikh and Others Vs Emperor
Calcutta High Court · (1909) 11 CAL CK 0037
High Courts23 Nov 1909
Girwardhary Singh Vs Bachu Singh and Others
Calcutta High Court · (1909) 11 CAL CK 0029
High Courts23 Nov 1909
Nanhilal Agrari Vs Secretary of State for India
Calcutta High Court · (1909) 11 CAL CK 0025
High Courts23 Nov 1909
Rasseswari Chowdhurani Vs Rajah Sir Sourendra Mohun Tagore
Calcutta High Court · (1909) 11 CAL CK 0016