High Courts04 Nov 1909
Ram Lal Singh and Others Vs Hari Charan Ahir
Calcutta High Court · (1909) 11 CAL CK 0031
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,833 of 3,203
High Courts10 Oct 1909
Aimanaddi Patari Vs Nabin Chandra Gope and Others
Calcutta High Court · (1909) 10 CAL CK 0002
High Courts08 Oct 1909
Upendra Nath Mandal and Others Vs Rampal
Calcutta High Court · (1909) 10 CAL CK 0003
High Courts01 Oct 1909
Inder Rai Vs C.R. Brown
Calcutta High Court · (1910) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 256
High Courts30 Sept 1909
Abdullah Khan Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 52 : 5 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 4, 476Penal Code, 1860 (IPC) — Section 193
High Courts02 Sept 1909
Muhammad Idris and Others Vs Motasaddi Mian and Others
Calcutta High Court · 31 Ind. Cas. 743
Land Registration Act, 1876 — Section 4
High Courts02 Sept 1909
Musammat Narki Vs Musammat Phekia and Others
Calcutta High Court · (1909) 09 CAL CK 0005
High Courts02 Sept 1909Dismissed
Narki Vs Lal Sahu
Calcutta High Court · (1910) ILR (Cal) 103
Evidence Act, 1872 — Section 108
High Courts02 Sept 1909
Zaki Hasan and Another Vs Deo Math Sahai and Others
Calcutta High Court · (1909) 09 CAL CK 0002
High Courts01 Sept 1909
Thakomoni Dasi Vs Mohendra Nath Dey Sarkar
Calcutta High Court · 3 Ind. Cas. 389
Bengal Tenancy Act, 1885 — Section 61(4)
High Courts31 Aug 1909
Chhoto Rakhal Das Majumdar Vs Jogendra Narain Mozumdar and Others
Calcutta High Court · 3 Ind. Cas. 391
Limitation Act, 1963 — Article 179(4)
High Courts31 Aug 1909
Bidhumukhi Dasi Vs Jitendra Nath Roy and Others
Calcutta High Court · (1909) 08 CAL CK 0023
High Courts30 Aug 1909
Maharaj Kumar Krishna Das Law and Others Vs Girija Nath Roy Chowdhury and Others
Calcutta High Court · 3 Ind. Cas. 472
Bengal Tenancy Act, 1885 — Section 105(2), 52
High Courts30 Aug 1909
Peari Dai Debi Vs Jotindra Nath Bose and Others
Calcutta High Court · (1909) 08 CAL CK 0024
High Courts30 Aug 1909
Nawab Khajeh Salimulla Bahadur and Another Vs Abdul Khayer Mohammad Mustafa
Calcutta High Court · 3 Ind. Cas. 419
Limitation Act, 1963 — Article 120
High Courts30 Aug 1909
Kalimuddin Bhuya Vs Reazuddin Ahmed
Calcutta High Court · (1909) 08 CAL CK 0014