High Courts20 Dec 1909
Manindra Chandra Roy Chowdhury and Another Vs Balaram Das
Calcutta High Court · (1909) 12 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,829 of 3,203
High Courts20 Dec 1909
Shrinath Chandra Pramanick and Others Vs Secretary of State for India in Council
Calcutta High Court · (1909) 12 CAL CK 0011
High Courts17 Dec 1909
Keshab Chandra Kar and Another Vs Rajendra Nath Ghosh
Calcutta High Court · (1909) 12 CAL CK 0032
High Courts16 Dec 1909
Jitan Prashad and Others Vs Musammat Manbart Kuer and Others
Calcutta High Court · (1909) 12 CAL CK 0051
High Courts16 Dec 1909
Syed Mohmed Mehdihasan Khan and Another Vs Phul Kuar Mahton and Others
Calcutta High Court · (1909) 12 CAL CK 0036
High Courts16 Dec 1909
Mahraja Sir Rameshwar Singh Bahadur, K.C.I.E. Vs Dhanpat Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0019
High Courts15 Dec 1909
Aghore Nath Mukerjee and Others Vs Kamini Debi
Calcutta High Court · (1909) 12 CAL CK 0031
High Courts15 Dec 1909
Moti Lal Ghosh Vs Girish Chandra Ghosh and Others
Calcutta High Court · (1909) 12 CAL CK 0001
High Courts14 Dec 1909
Rowland Hudson Vs Mahabir Tewari and Another
Calcutta High Court · (1909) 12 CAL CK 0049
High Courts14 Dec 1909Dismissed
Jawala Prasad Vs Munna Lal Serowjee
Calcutta High Court · (1910) ILR (Cal) 204
High Courts14 Dec 1909
Rama Pande Vs Ramdhari Pande and Another
Calcutta High Court · (1909) 12 CAL CK 0023
High Courts14 Dec 1909
Mazzem Hossein Mondal and Another Vs Sarat Kumari Debi
Calcutta High Court · (1909) 12 CAL CK 0013
High Courts14 Dec 1909
Jawala Prasad and Others Vs Munna Lal Serowjee
Calcutta High Court · (1909) 12 CAL CK 0002
High Courts10 Dec 1909Dismissed
Satya Priya Ghoshal, Defendant No. 1 Vs Gobinda Mohun Roy Chowdhury and Others
Calcutta High Court · (1909) 12 CAL CK 0040
High Courts10 Dec 1909
Bhojohari Maiti and Another Vs Gajendra Narain Maiti
Calcutta High Court · (1909) 12 CAL CK 0028
High Courts10 Dec 1909Allowed
Bhajahari Maiti Vs Gajendra Narain Maiti
Calcutta High Court · (1910) ILR (Cal) 282
Criminal Procedure Code, 1898 (CrPC) — Section 244
High Courts10 Dec 1909
Kumar Sattya Priya Ghoshal and Another Vs Gobinda Mohun Roy Chowdury and Others
Calcutta High Court · (1909) 12 CAL CK 0022
High Courts10 Dec 1909
Raghunandan Lal and Others Vs Rajendra Prosad Narain Singh
Calcutta High Court · (1909) 12 CAL CK 0012
High Courts09 Dec 1909
Musammat Rani Bisseswari Koer Vs Ram Protap Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0046