High Courts06 Jan 1910
Broja Gopal Mukherjee Vs Abinash Chandra Biswas and Others
Calcutta High Court · 5 Ind. Cas. 127
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,828 of 3,203
High Courts06 Jan 1910
Surendra Nath Roy and others Vs Krishna Sakhi Dasi and others
Calcutta High Court · (1910) 01 CAL CK 0045
High Courts06 Jan 1910
Brojo Sundar Roy Chowdhury Vs Moti Lal Mojumdar
Calcutta High Court · 5 Ind. Cas. 493
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts06 Jan 1910
Lakhi Narayan Ghose Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 221
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(c)
High Courts05 Jan 1910
Babu Surajdeo Narain Vs M.H. Mackenzie
Calcutta High Court · 5 Ind. Cas. 254
Road Cess Act, 1871 — Section 4
High Courts04 Jan 1910
In Re: Haran Mandal
Calcutta High Court · 6 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jan 1910
Haran Mandal Vs Mohim Chandra Pramanik
Calcutta High Court · (1910) ILR (Cal) 285
Criminal Procedure Code, 1898 (CrPC) — Section 145(5)
High Courts04 Jan 1910
Katic Graham Vs The Colonial Government of British Guiana by their Agent, B.P. Gibbs
Calcutta High Court · 6 Ind. Cas. 131
Transfer of Property Act, 1882 — Section 108(f)
High Courts04 Jan 1910
Asfandyar Khan Vs Irshad Khan and Another
Calcutta High Court · 5 Ind. Cas. 249
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts22 Dec 1909Dismissed
Tahaldai Kumri Vs Gaya Pershad Sahu
Calcutta High Court · (1910) ILR (Cal) 214
High Courts22 Dec 1909
Ghanashyam Mohanti and Others Vs Jagabandhu Jena and Another
Calcutta High Court · (1909) 12 CAL CK 0037
High Courts22 Dec 1909
Musammat Tahaldai Kumri Vs Gayaprasad Sahu and Another
Calcutta High Court · (1909) 12 CAL CK 0021
High Courts22 Dec 1909
Annoda Prosad Bhattacharjee Vs Nibarani Dasi and Another
Calcutta High Court · (1909) 12 CAL CK 0020
High Courts21 Dec 1909Dismissed
Bajrang Behari Lal Vs Lachmi Narain and Another
Calcutta High Court · (1909) 12 CAL CK 0052
High Courts21 Dec 1909
Padmabati Dasi Vs Rasik Lal Dhar
Calcutta High Court · (1910) ILR (Cal) 259
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3
High Courts21 Dec 1909
Padmabati Dasi and Another Vs Rasik Lal Dhar
Calcutta High Court · (1909) 12 CAL CK 0003
High Courts20 Dec 1909
Musammat Sundri and Another Vs Hari Prosad Singh (Surety) and Others
Calcutta High Court · (1909) 12 CAL CK 0045
High Courts20 Dec 1909
Bisambhar Lal Vs Chairman of the Municipal Board of Chapra
Calcutta High Court · (1909) 12 CAL CK 0034