High Courts26 Jan 1910
Thakur Ram and Another Vs Shakroo Mian and Others
Calcutta High Court · 5 Ind. Cas. 277
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,826 of 3,203
High Courts26 Jan 1910Dismissed
Kallyanjee Shamjee Vs Shorrock
Calcutta High Court · (1910) ILR (Cal) 334 : 6 Ind. Cas. 924
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts26 Jan 1910
C.T. Ambler Vs Shah Somi Ahmed
Calcutta High Court · 6 Ind. Cas. 545a
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jan 1910
Ambika Charan Mondal Vs Ram Charan Pramanik and Others
Calcutta High Court · 5 Ind. Cas. 385
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts25 Jan 1910Allowed
Pura Sundari Dasi Vs Bijraj Nopani
Calcutta High Court · (1910) ILR (Cal) 362
High Courts25 Jan 1910Allowed
Sarbesh Chandra Basu and Others Vs Hari Doyal Singh and Others
Calcutta High Court · (1910) 01 CAL CK 0040
High Courts25 Jan 1910
Sarbesh Chandra Basu and Others Vs Hari Dayal Singh Rai and Others
Calcutta High Court · 5 Ind. Cas. 236
Probate and Administration Act, 1881 — Section 90(3)Specific Relief Act, 1877 — Section 21(c)
High Courts25 Jan 1910
Ambler Vs Sami Ahmed
Calcutta High Court · (1910) ILR (Cal) 331
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts25 Jan 1910
Pura Sundari Dasi Vs Biraj Nopani and Others
Calcutta High Court · 6 Ind. Cas. 893
High Courts24 Jan 1910
Brijratan Vs Jaynarain
Calcutta High Court · (1910) ILR (Cal) 649
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Jan 1910
Safdar Ali Vs Kishun Lal
Calcutta High Court · 7 Ind. Cas. 241
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 141
High Courts24 Jan 1910
Brijratan and Others Vs Jaynarain and Others
Calcutta High Court · 7 Ind. Cas. 876
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts24 Jan 1910
Sarat Chandra Chatterjee and Others Vs Iswar Chandra Shaha
Calcutta High Court · 5 Ind. Cas. 397
Bengal Tenancy Act, 1885 — Article 3, 3(9)
High Courts19 Jan 1910
Gopi Krishna Mandal Vs Ram Lal Mandal and Others
Calcutta High Court · 5 Ind. Cas. 524
High Courts19 Jan 1910
Trilochan Neogi Vs Ibrahim Dunan
Calcutta High Court · 6 Ind. Cas. 158
Lunatics Act, 1858 — Section 14
High Courts19 Jan 1910
Har Lal Raut and Another Vs Jai Lal Raut and Another
Calcutta High Court · 5 Ind. Cas. 291
High Courts18 Jan 1910
Enamuddin Jamadar Vs Abdul Jabbar Duftri
Calcutta High Court · 5 Ind. Cas. 489
High Courts18 Jan 1910
Bhabanath Chakravarti and Others Vs Peary Sarma and Others
Calcutta High Court · 6 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)
High Courts18 Jan 1910
Mahammad Zeaulla Miah and Others Vs Sukliannessa Bibi and Others
Calcutta High Court · 5 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts18 Jan 1910
Nando Lal Neogy Vs Bejoy Chandra Chatterjee, Overseer Garalia Municipality
Calcutta High Court · 46 Ind. Cas. 518
Bengal Municipal Act, 1932 — Section 217