High Courts04 Feb 1910
Ganga Rai and Others Vs Gudar Rai and Others
Calcutta High Court · 5 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 158
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,825 of 3,203
High Courts04 Feb 1910
Anath Nath Maitra Vs Kumar Keshab Narain Roy and Others
Calcutta High Court · 5 Ind. Cas. 487
High Courts02 Feb 1910
Raghuraj Singh Vs Maharaj Lal and Others
Calcutta High Court · 5 Ind. Cas. 341
High Courts02 Feb 1910Allowed
Kishorilal Roy Chowdhury Vs Krishna-Kamini Chowdhrani
Calcutta High Court · (1910) ILR (Cal) 377
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108, 108(j)
High Courts02 Feb 1910
Jafar Ali Panjalia Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts02 Feb 1910
Bipro Das Khasnavis Vs Pachi Bibi
Calcutta High Court · 5 Ind. Cas. 434
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts02 Feb 1910
Hari Charan Agradani and Another Vs Sasti Charan Agradani and Others
Calcutta High Court · 6 Ind. Cas. 175
High Courts02 Feb 1910
Kishori Lal Roy Chowdhury Vs Srimati Krishna Kamini Chowdhurani
Calcutta High Court · 5 Ind. Cas. 500
Contract Act, 1872 — Section 37Transfer of Property Act, 1882 — Section 108(j)
High Courts02 Feb 1910
Jafar Ali Howladar Vs Emperor
Calcutta High Court · 6 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts01 Feb 1910Allowed
Chairman Municipal Board Vs Basudeo Narain Singh
Calcutta High Court · (1910) ILR (Cal) 374
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Chairman Municipal Board Vs Babu Basudeo Narain Singh
Calcutta High Court · 5 Ind. Cas. 321
Bengal Municipal Act, 1932 — Section 116
High Courts01 Feb 1910
Babbon Sheik Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 340
Criminal Procedure Code, 1898 (CrPC) — Section 148, 202, 429Penal Code, 1860 (IPC) — Section 147
High Courts01 Feb 1910
Arman Gazi and Others Vs Krishna Chandra Nandi
Calcutta High Court · 5 Ind. Cas. 383
High Courts31 Jan 1910
Kishore Chandra Banerjee Vs Ram Charan Bhattacharya and Others
Calcutta High Court · 5 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts29 Jan 1910
Reaz-ud-din Shaikh and Others Vs Emperor
Calcutta High Court · 6 Ind. Cas. 251
High Courts28 Jan 1910
Debendra Nath Goswami and Another Vs Khirode Chandra Bandopadhya
Calcutta High Court · 5 Ind. Cas. 272
Civil Procedure Code, 1882 — Section 365Transfer of Property Act, 1882 — Section 90
High Courts28 Jan 1910
Tulshi Makhania Vs Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 543
High Courts27 Jan 1910
Adhar Mandal and Others Vs Keshab Chandra Mana
Calcutta High Court · 5 Ind. Cas. 483
High Courts27 Jan 1910
Nandan Missir Vs Lala Harakh Narayan and Others
Calcutta High Court · 5 Ind. Cas. 337
Contract Act, 1872 — Section 59, 60Public Demands Recovery Act — Section 10, 15