High Courts23 Feb 1910
Janaki Nath Chowdhry and Others Vs Kali Narain Roy Chowdhry
Calcutta High Court · 7 Ind. Cas. 881
Bengal Estates Partition Act, 1876 — Section 149
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,823 of 3,203
High Courts23 Feb 1910
Dhanai Sardar and Others Vs Tarak Nath Chowdhuri
Calcutta High Court · 5 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts22 Feb 1910
Easin Khan and Another Vs Abdul Wahab Sikdar and Another
Calcutta High Court · 6 Ind. Cas. 138
High Courts22 Feb 1910
Kadambini Dasi Vs Dayaram Das and Others
Calcutta High Court · 5 Ind. Cas. 573
Bengal Civil Courts Act, 1871 — Section 19Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Feb 1910
Administrator General of Bengal Vs Ashutosh Burdhan Roy
Calcutta High Court · 5 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5
High Courts22 Feb 1910
Yakub Sheikh Vs Nafujan Bibi
Calcutta High Court · 5 Ind. Cas. 571
Guardians and Wards Act, 1890 — Section 17
High Courts21 Feb 1910
Suresh Chandra Mookerji Vs Srimati Nesa Bibi
Calcutta High Court · 6 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 87Specific Relief Act, 1877 — Section 9
High Courts21 Feb 1910
Upendra Nath Nag Chowdhry and Others Vs Bhupendra Nath Nag Chowdhry and Others
Calcutta High Court · 9 Ind. Cas. 582a
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Feb 1910
Gopal Chandra Chowdhry Vs Uma Charan Ghose
Calcutta High Court · 5 Ind. Cas. 646
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts18 Feb 1910
Nawab Sarurjigar Begam Vs Baroda Kant Mitter and Others
Calcutta High Court · 5 Ind. Cas. 539
Limitation Act, 1877 — Section 20
High Courts18 Feb 1910
Sarat Chandra Mukerjee Vs The Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 384
Calcutta Municipal Act, 1923 — Section 341(1), 450(3), 574(c)
High Courts18 Feb 1910
Ramjiban Bhuttacharjee Vs Ahmed Khan
Calcutta High Court · 5 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5, 139Evidence Act, 1872 — Section 57(7)
High Courts18 Feb 1910
Sarat Chandra Mukherjee Vs The Corporation of Calcutta
Calcutta High Court · 5 Ind. Cas. 644
Calcutta Municipal Act, 1899 — Section 341(1), 450(3), 574(3), 631
High Courts18 Feb 1910Dismissed
Sarur Jigar Begum Vs Barada Kanta Mitter
Calcutta High Court · (1910) ILR (Cal) 526
Transfer of Property Act, 1882 — Section 59
High Courts18 Feb 1910
Basiruddin Mondal Vs Sonaullah Mondal
Calcutta High Court · 6 Ind. Cas. 154
Limitation Act, 1908 — Section 14, 18Provincial Small Cause Courts Act, 1887 — Section 17
High Courts18 Feb 1910
Rai Mohan Shaha Vs Lakshu Karikar
Calcutta High Court · 6 Ind. Cas. 16
Limitation Act, 1963 — Section 20
High Courts17 Feb 1910
Chhayunnessa Bibi Vs Kazi Basirar Rahman
Calcutta High Court · 5 Ind. Cas. 532
High Courts17 Feb 1910
Mathura Prosad and Another Vs Anurago Koer
Calcutta High Court · 5 Ind. Cas. 579
Limitation Act, 1963 — Article 179(4)
High Courts17 Feb 1910Allowed
Chhayemannessa Bibi Vs Basirar Rahman
Calcutta High Court · (1910) ILR (Cal) 399
High Courts16 Feb 1910
Satis Chandra Bhattacharjee and Another Vs Satya Charan Mozumdar
Calcutta High Court · 5 Ind. Cas. 531
Specific Relief Act, 1877 — Section 42