High Courts08 Mar 1910
Hara Krishna Mitter and Another Vs Ram Gopal Mitter
Calcutta High Court · 6 Ind. Cas. 170
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,822 of 3,203
High Courts07 Mar 1910
Emperor Vs Sourindra Mohan Chuckerbutty
Calcutta High Court · (1910) ILR (Cal) 412
Criminal Law (Amendment) Act, 1908 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 497, 498
High Courts07 Mar 1910Dismissed
Madhub Chandra Bera Vs Srimati Rani Sarat Kumari Debi and Others
Calcutta High Court · (1910) 03 CAL CK 0006
High Courts04 Mar 1910
Abdul Haque Chowdhury Vs Abdul Hafez
Calcutta High Court · 5 Ind. Cas. 648
Presidency Small Cause Courts Act, 1882 — Section 94
High Courts03 Mar 1910Dismissed
Rajrani Dassi Vs Ganeshprasad Srichandan Mahapatra
Calcutta High Court · (1910) ILR (Cal) 407
High Courts03 Mar 1910
Srimati Rajrani Dasi and Others Vs Gonesh Prosad Srichandan Mohapatra and Others
Calcutta High Court · 5 Ind. Cas. 650
Bengal Land Revenue Sales Act, 1859 — Section 33, 6, 7Public Demands Recovery Act, 1868 — Section 11, 8
High Courts02 Mar 1910
Hara Gowri Saha and Others Vs Dukhi Saha and Others
Calcutta High Court · 5 Ind. Cas. 582
Court Fees Act, 1870 — Article 17(iii), 7(iv)(c)
High Courts01 Mar 1910
Bhuban Mohini Debi Vs Kiran Bala Debi
Calcutta High Court · 9 Ind. Cas. 215
Probate and Administration Act, 1881 — Section 34
High Courts01 Mar 1910
Raja Ram Ranjan Chakravarti Bahadur Vs Bunwari Lal Mitter and Others
Calcutta High Court · 17 Ind. Cas. 170
High Courts28 Feb 1910Allowed
Shelley Bonnerjee Vs Raj Chandra Datta
Calcutta High Court · (1910) ILR (Cal) 552
Bengal Tenancy Act, 1885 — Section 149
High Courts28 Feb 1910
Fanindra Narain Roy Vs Sheikh Badr-Ud-Din and Others
Calcutta High Court · 5 Ind. Cas. 581
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 54
High Courts28 Feb 1910
Mr. K.S. Bonnerjee Vs Raj Chandra Dutt
Calcutta High Court · 5 Ind. Cas. 577
Bengal Tenancy Act, 1885 — Section 149
High Courts28 Feb 1910Dismissed
Musaraf Ali Vs Amir Jan Bibee
Calcutta High Court · (1910) 02 CAL CK 0015
High Courts28 Feb 1910
Tarini Charan Banerjee Vs Chandra Kumar Dey and Others
Calcutta High Court · 6 Ind. Cas. 193
High Courts25 Feb 1910
Janoki Nath Chakravarti Vs Kali Kumar Chakravarti
Calcutta High Court · 5 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts25 Feb 1910
Mabulla Sardar and Others Vs Hemangini Debi and Others
Calcutta High Court · 6 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Feb 1910
Basanta Kumari Guha Vs Ramkanai Sen Poddar and Others
Calcutta High Court · 9 Ind. Cas. 698a
High Courts23 Feb 1910Dismissed
Janaki Nath Chowdhry Vs Kali Narain Roy Chowdhry
Calcutta High Court · (1910) ILR (Cal) 662
Bengal Estates Partition Act, 1876 — Section 111, 149
High Courts23 Feb 1910Dismissed
Sarada Charan Chakravarti Vs Durgaram De Sinha
Calcutta High Court · (1910) ILR (Cal) 461
Limitation Act, 1877 — Section 20Limitation Act, 1908 — Section 21
High Courts23 Feb 1910
Saroda Charan Chuckerbutty and Others Vs Durga Ram De Sinha
Calcutta High Court · 5 Ind. Cas. 484
Limitation Act, 1877 — Section 20Limitation Act, 1908 — Section 21