COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,820 of 3,203
High Courts22 Mar 1910
Kandarpa Nath Ghose and Others Vs Jogendra Nath Bose and Others
Calcutta High Court · 6 Ind. Cas. 141
Bengal Tenancy Act, 1885 — Section 83Transfer of Property Act, 1882 — Section 51
High Courts22 Mar 1910
Hari Pada Pal Vs Jotish Chandra Chatterjee
Calcutta High Court · 6 Ind. Cas. 181
High Courts21 Mar 1910
Guiram Ghoshal and Another Vs Lal Behary Das and Others
Calcutta High Court · 6 Ind. Cas. 182
High Courts21 Mar 1910
Guiram Ghosal Vs Lal Behari Das
Calcutta High Court · (1910) ILR (Cal) 578
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts21 Mar 1910
Hazi Mohamad Akbar and Another Vs Rai Dwarka Nath Sarkar Bahadur and Others
Calcutta High Court · 6 Ind. Cas. 63
Contract Act, 1872 — Section 263
High Courts21 Mar 1910
Lubra Das Vs Madhab Parhi
Calcutta High Court · 6 Ind. Cas. 75
Central Provinces Tenancy Act, 1883 — Section 3(3), 43(2)
High Courts21 Mar 1910
Mahadeo Saran Sahu and Another Vs Thakur Prosad Singh and Another
Calcutta High Court · 6 Ind. Cas. 40
Transfer of Property Act, 1882 — Section 90
High Courts21 Mar 1910
Corporation of Calcutta Vs Peary Mohan Roy
Calcutta High Court · 15 Ind. Cas. 452
Calcutta Municipal Act, 1899 — Section 167
High Courts18 Mar 1910
Shamsundar Saha Vs Anath Bandhu Saha
Calcutta High Court · (1910) ILR (Cal) 574
Presidency Small Cause Courts Act, 1882 — Section 31(b)
High Courts18 Mar 1910
Gangadhar Marwari and Others Vs Lachman Singh and Others
Calcutta High Court · 6 Ind. Cas. 125
Court Fees Act, 1870 — Article 11Limitation Act, 1963 — Article 109, 178
High Courts18 Mar 1910
Shamsunder Saha and Others Vs Anath Bandhu Saha and Others
Calcutta High Court · 6 Ind. Cas. 97
Presidency Small Cause Courts Act, 1882 — Section 31(b)
High Courts18 Mar 1910
Sayera Bibi Vs Bhutnath Haldar
Calcutta High Court · 15 Ind. Cas. 455
Court Fees Act, 1870 — Section 14Limitation Act, 1963 — Section 5
High Courts17 Mar 1910
Maharaj Mandal Vs Pokar Singh
Calcutta High Court · (1910) ILR (Cal) 543
Bengal Ferries Act, 1885 — Section 28, 6
High Courts17 Mar 1910
Nilmani Ghatak Vs Emperor
Calcutta High Court · (1910) ILR (Cal) 671 : 7 Ind. Cas. 931
Bengal Local Self-Government Act, 1885 — Section 140
High Courts17 Mar 1910
Bibi Tasliman and Others Vs Bibi Kasiman and Others
Calcutta High Court · 6 Ind. Cas. 44
High Courts17 Mar 1910
Maharaj Mandal and Another Vs Pokak Singh
Calcutta High Court · 6 Ind. Cas. 198
High Courts17 Mar 1910
Sri Sri Iswar Lakshmi Janardan Jiew and Others By their Shebaits Lalit Mohan Roy and Another Vs Eradatullah Mallik and Others
Calcutta High Court · 6 Ind. Cas. 119