High Courts20 Apr 1910
Ajodhya Singh and Others Vs Lala Jannoo Lal and Another
Calcutta High Court · 6 Ind. Cas. 341
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,818 of 3,203
High Courts20 Apr 1910
Upendra Nath Banerjee and Another Vs Umesh Chandra Banerjee
Calcutta High Court · 6 Ind. Cas. 346
High Courts19 Apr 1910
Ramanandan Prosad Vs Sheo Parson Singh and Others
Calcutta High Court · 6 Ind. Cas. 301
High Courts19 Apr 1910
Baroda Prosad Roy Chowdhury and Another Vs Annoda Mohan Roy and Others
Calcutta High Court · 6 Ind. Cas. 359
High Courts18 Apr 1910
Provabati Debi Vs Rameswar Mandal and Others
Calcutta High Court · 6 Ind. Cas. 248
High Courts18 Apr 1910
Basli Bibi and Others Vs Hanif-ud-din Mandal and Others
Calcutta High Court · 6 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 26
High Courts15 Apr 1910
Ramsebak Lal Vs Muneswar Singh
Calcutta High Court · (1910) ILR (Cal) 604
Criminal Procedure Code, 1898 (CrPC) — Section 195, 236, 403Penal Code, 1860 (IPC) — Section 182
High Courts15 Apr 1910
Golab Misser Vs Kumar Kalanand Singh and Another
Calcutta High Court · 6 Ind. Cas. 217
High Courts15 Apr 1910
Hari Charan Sarkar and Others Vs The District Judge of Dacca
Calcutta High Court · 6 Ind. Cas. 327
High Courts12 Apr 1910
Prayag Sahu and Another Vs Kasi Sahu and Another
Calcutta High Court · 6 Ind. Cas. 258
High Courts11 Apr 1910
Bahadoor Vs The Secretary of State for India in Council
Calcutta High Court · 6 Ind. Cas. 343
High Courts11 Apr 1910
Sarajendra Krishna Deb Vs Sannyasi Charan Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 357
High Courts08 Apr 1910
R.D. Mehta Vs Gadadhar Rai and Others
Calcutta High Court · 7 Ind. Cas. 198
Transfer of Property Act, 1882 — Section 108
High Courts08 Apr 1910Allowed
R.D. Mehta Vs Gadadhar Rai
Calcutta High Court · (1910) ILR (Cal) 683
Transfer of Property Act, 1882 — Section 108
High Courts05 Apr 1910
Felaram Roy and Others Vs Bagalanand Banerjee
Calcutta High Court · 6 Ind. Cas. 207
High Courts04 Apr 1910
Golam Hossein Cassim Arif Vs Fatima Begum
Calcutta High Court · 6 Ind. Cas. 300
High Courts04 Apr 1910
Gopendra Chandra Mitter and Another Vs Taraprasanna Mukerjee
Calcutta High Court · 7 Ind. Cas. 790
Village Chaukidari Act, 1870 — Section 49
High Courts04 Apr 1910Dismissed
Gopendra Chandra Mitter Vs Taraprasanna Mukerjee
Calcutta High Court · (1910) ILR (Cal) 598
High Courts04 Apr 1910Dismissed
Ram Chandra Singh Vs Bhikhambar Singh
Calcutta High Court · (1910) ILR (Cal) 674