COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,817 of 3,203
High Courts28 Apr 1910
Hara Chandra Bairagi and Others Vs Bepin Behary Das
Calcutta High Court · 6 Ind. Cas. 860
High Courts27 Apr 1910
Rai Kishori Ghose Vs Kumudini Kanta Ghose
Calcutta High Court · 14 Ind. Cas. 377
High Courts26 Apr 1910
Phillips Vs Phillips
Calcutta High Court · (1910) ILR (Cal) 613 : 7 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6Divorce Act, 1869 — Section 45
High Courts26 Apr 1910Dismissed
Mahadeb Aon Vs Chairman of the Howrah Municipality
Calcutta High Court · (1910) ILR (Cal) 697
Bengal Municipal (Amendment) Act, 1894 — Section 36Bengal Municipal Act, 1932 — Section 85
High Courts26 Apr 1910
Mohadev Aon Vs Chairman of the Howrah Municipality
Calcutta High Court · 6 Ind. Cas. 410
Bengal Municipal Act, 1932 — Section 6(3), 85
High Courts26 Apr 1910
Bahadur of Murshidabad Vs Gopinath Mandal and Others
Calcutta High Court · 6 Ind. Cas. 392
High Courts26 Apr 1910
Provata Chandra Das and Others Vs Miajan and Others
Calcutta High Court · 6 Ind. Cas. 384
High Courts25 Apr 1910Dismissed
Nilmani Gountia Vs Jogendra Gountia
Calcutta High Court · (1910) ILR (Cal) 694
Central Provinces Land Revenue Act, 1881 — Section 138Central Provinces Tenancy Act, 1883 — Section 61(2)
High Courts22 Apr 1910
Kishori Mohan Bose and Others Vs Sheikh Uzir
Calcutta High Court · 6 Ind. Cas. 335
High Courts22 Apr 1910Dismissed
Kishori Mohan Bose Vs Sheikh Ujir
Calcutta High Court · (1910) ILR (Cal) 610
Bengal Tenancy Act, 1885 — Section 29
High Courts22 Apr 1910
Munshi Isser and Another Vs Emperor
Calcutta High Court · 6 Ind. Cas. 415a
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts22 Apr 1910
Nanda Gopal Sinha Rai and Others Vs Sreemutty Pareshmoni Debi
Calcutta High Court · 6 Ind. Cas. 354
High Courts21 Apr 1910
Midnapur Zemindary Co. Ltd. Vs Sham Lal Mitra
Calcutta High Court · 6 Ind. Cas. 362
High Courts21 Apr 1910
Kokai Sardar and Others Vs Mehar Khan
Calcutta High Court · 7 Ind. Cas. 932
Penal Code, 1860 (IPC) — Section 148, 302, 326
High Courts20 Apr 1910
Sri Adwaitanand Tirthoswami Vs Basudeo Nand and Others
Calcutta High Court · 6 Ind. Cas. 208