High Courts13 May 1910Allowed
Karnadhar Haldar Vs Hariprasad Roy Chaudhuri
Calcutta High Court · (1910) ILR (Cal) 731
Specific Relief Act, 1877 — Section 54, 56
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,815 of 3,203
High Courts11 May 1910
Krishna Chandra Basu and Others Vs Mohendra Nath Basu and Others
Calcutta High Court · 9 Ind. Cas. 704
Cess Act, 1880 — Section 41
High Courts11 May 1910
Bipin Behary Nandan Vs Jadu Nath Chatterji and Another
Calcutta High Court · 6 Ind. Cas. 451
Bengal Tenancy Act, 1885 — Section 161, 167
High Courts10 May 1910Dismissed
Emperor Vs Tripura Shankar Sarkar
Calcutta High Court · (1910) ILR (Cal) 618
Criminal Procedure Code, 1898 (CrPC) — Section 195, 495Penal Code, 1860 (IPC) — Section 193
High Courts10 May 1910Allowed
Harihar Mukerji Vs Harendra Nath Mukerji
Calcutta High Court · (1910) ILR (Cal) 754
Succession Act, 1865 — Section 190Succession Certificate Act, 1889 — Section 3(2), 4, 6(1)(f), 8(c)
High Courts10 May 1910
Madhab Moni Dasi Vs Pamela Lambert
Calcutta High Court · 6 Ind. Cas. 537
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3Limitation Act, 1877 — Article 178Limitation Act, 1908 — Article 181
High Courts10 May 1910
Emperor Vs Sailendra Kumar Das
Calcutta High Court · 6 Ind. Cas. 476
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts10 May 1910
Madhabmani Dasi Vs Lambert
Calcutta High Court · (1910) ILR (Cal) 796
Transfer of Property Act, 1882 — Section 86
High Courts10 May 1910
Harihar Mukherjee and Another Vs Harnendra Nath Mukherjee
Calcutta High Court · 6 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)Succession Certificate Act, 1889 — Section 4
High Courts10 May 1910
Amjad Ali Vs Ali Hussain Johar and Others
Calcutta High Court · 6 Ind. Cas. 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts07 May 1910Allowed
Hari Narayan Singh Deo Vs Sriram Chakravarti
Calcutta High Court · (1910) ILR (Cal) 723
High Courts06 May 1910
Agarjan Bibi and Others Vs Panaulla and Others
Calcutta High Court · 6 Ind. Cas. 452
High Courts05 May 1910
Martin and Co. Vs Fakir Chand Sahu and Others
Calcutta High Court · 7 Ind. Cas. 241a
Railways Act, 1890 — Section 77
High Courts05 May 1910
Dewan Amir Hossain Khan and Others Vs Nanhak Chand
Calcutta High Court · 6 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 148Court Fees Act, 1870 — Section 28
High Courts05 May 1910Dismissed
Dewan Amir Hossain Khan and Others Vs Babu Nanak Chand and Others
Calcutta High Court · (1910) 05 CAL CK 0037