High Courts27 May 1910
Lachmi Narain Mahto Vs Corporation of Calcutta
Calcutta High Court · 6 Ind. Cas. 800
Calcutta Municipal Act, 1923 — Section 449
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 2,813 of 3,203
High Courts27 May 1910
Lachmi Narayan Mahto Vs Corporation of Calcutta
Calcutta High Court · (1910) ILR (Cal) 833
Calcutta Municipal Act, 1923 — Section 449
High Courts27 May 1910Allowed
Niladri Mahanti Vs Bichitranand Roy
Calcutta High Court · (1910) ILR (Cal) 823
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghbosh and Others
Calcutta High Court · 6 Ind. Cas. 796
Evidence Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910
Mofiz Sheikh Vs Rasik Lal Ghose
Calcutta High Court · (1910) ILR (Cal) 815
Bengal Tenancy Act, 1885 — Section 23Transfer of Property Act, 1882 — Section 108(h), 2
High Courts26 May 1910Allowed
Debiprasanna Roy Chowdhry Vs Harendra Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 863
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Debi Prasanna Rai Chowdury and Others Vs Harendra Nath Ghosh and Others
Calcutta High Court · 6 Ind. Cas. 534
Probate and Administration Act, 1881 — Section 69
High Courts26 May 1910
Sheodhani Pandey and Others Vs Maharani Beni Pershad Koeri and Others
Calcutta High Court · 16 Ind. Cas. 935
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts25 May 1910
Nabin Chandra Shaha Vs Kula Chandra Dhar
Calcutta High Court · (1910) ILR (Cal) 742
Bengal Tenancy Act, 1885 — Section 29, 30, 32, 39
High Courts25 May 1910Dismissed
Prahlad Chandra Das Vs Dwarka Nath Ghose
Calcutta High Court · (1910) ILR (Cal) 860
High Courts25 May 1910
Promotha Nath Bose Vs Basanta Kumar Bose
Calcutta High Court · 6 Ind. Cas. 777
Criminal Procedure Code, 1898 (CrPC) — Section 135, 138
High Courts25 May 1910
Nabin Chandra Saha and Others Vs Kula Chandra Dhur
Calcutta High Court · 6 Ind. Cas. 506
Bengal Tenancy Act, 1885 — Section 29, 30, 32
High Courts25 May 1910
Prolhad Chandra Das and Others Vs Dwarka Nath Ghosh
Calcutta High Court · 6 Ind. Cas. 636
High Courts24 May 1910
Kanai Lal Biswas Vs Nitai Chand Saha Nitai Chand Saha Vs Badio Jinno
Calcutta High Court · 7 Ind. Cas. 492
High Courts23 May 1910
Golap Khan Vs Bhola Nath Marik and Others
Calcutta High Court · 7 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Land Acquisition Act, 1894 — Section 54
High Courts23 May 1910
Mohendra Ghoshal and Others Vs Bhuban Mardana and Others
Calcutta High Court · 6 Ind. Cas. 810
Contract Act, 1872 — Section 69, 70
High Courts23 May 1910
In Re: Kali Prosanno Bose Chowdhury and Another
Calcutta High Court · 7 Ind. Cas. 622
Criminal Procedure Code, 1898 (CrPC) — Section 145Legal Practitioners Act, 1879 — Section 12
High Courts23 May 1910Dismissed
Rakhal Das Mukherjee Vs Madhab Chandra Singha and Others
Calcutta High Court · (1910) 05 CAL CK 0018